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Patna High Court judgments

53,185 judgments · page 2,412 of 2,660

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High Courts25 Mar 1938

Udit Narayan Patwari and Others Vs Emperor

Patna High Court · AIR 1938 Patna 369

Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 143, 427
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High Courts25 Mar 1938

Bindeshwari Missir and Others Vs Emperor

Patna High Court · AIR 1938 Patna 376

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High Courts23 Mar 1938

Bank of Bihar Ltd. Vs Muhammad Ismail and Others

Patna High Court · AIR 1938 Patna 380

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High Courts23 Mar 1938

Shiva Prasad Singh Vs Mt. Deoki Kuar

Patna High Court · AIR 1938 Patna 379

Bihar Tenancy Act, 1885 — Section 153, 153(1)
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High Courts22 Mar 1938

Makhan Sahu and Others Vs Mt. Bibi Kamrun Nissa and Others

Patna High Court · AIR 1938 Patna 525

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High Courts20 Mar 1938

COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA.

Patna High Court · (1938) 6 ITR 686

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High Courts08 Mar 1938

Somar Ram and Another Vs Badhu Ram

Patna High Court · AIR 1938 Patna 431

Transfer of Property Act, 1882 — Section 10, 6, 6(f)
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High Courts04 Mar 1938

Mahadeo Prasad Bhagat Vs Bhagwat Narain Singh

Patna High Court · AIR 1938 Patna 427

Civil Procedure Code, 1908 (CPC) — Section 11, 47
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High Courts03 Mar 1938

Emperor Vs Manu Chik and Another

Patna High Court · AIR 1938 Patna 290

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
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High Courts03 Mar 1938

Mahanth Jagdish Das and Others Vs Emperor

Patna High Court · AIR 1938 Patna 497

Criminal Procedure Code, 1898 (CrPC) — Section 562Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 427
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High Courts03 Mar 1938

Fouzi Lal Kurmi and Another Vs Sm. Dhana Kumari Devi and Others

Patna High Court · AIR 1938 Patna 597

Bihar Tenancy Act, 1885 — Section 38, 52
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High Courts01 Mar 1938

Mahanth Ramsaroop Das Vs Rameshwar Das and Another

Patna High Court · AIR 1938 Patna 280

Charitable and Religious Trusts Act, 1920 — Section 3, 3(1)
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High Courts25 Feb 1938

Jamuna Sonar Vs Atma Ram Ojha and Others

Patna High Court · AIR 1939 Patna 109

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Limitation Act, 1963 — Article 11Public Demands Recovery Act — Section 25
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High Courts25 Feb 1938

Kusum Kumari Vs Kishorilal Marwari and Others

Patna High Court · AIR 1938 Patna 594

Santhal Parganas Settlement Regulations, 1872 — Section 27, 6(b)
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High Courts25 Feb 1938

Ram Chandra Mahton and Another Vs Ram Gulam Mahton and Others

Patna High Court · AIR 1938 Patna 305

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High Courts22 Feb 1938

Braja Behari Dass Vs Ram Narayan Rai and Another

Patna High Court · 174 Ind. Cas. 752

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High Courts22 Feb 1938

Shaikh Dargahan and Others Vs Hafiz Mohammad Zayauddin

Patna High Court · AIR 1938 Patna 333

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High Courts22 Feb 1938

Maina Sahu Vs Mahanth Balak Das

Patna High Court · AIR 1938 Patna 435

Transfer of Property Act, 1882 — Section 51
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High Courts21 Feb 1938

Hari Prasad Sahu Vs Ropna Kharia

Patna High Court · AIR 1938 Patna 288

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High Courts21 Feb 1938

Etwari Mahto Vs Ganga Mahto and Others

Patna High Court · 174 Ind. Cas. 452

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