High Courts25 Jul 1938
Rajindra Lall Vs Brich Kurmi and Others
Patna High Court · AIR 1938 Patna 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,410 of 2,660
High Courts25 Jul 1938
Ramavtar Prasad Verma Vs Satdeo Lal and Others
Patna High Court · AIR 1939 Patna 30
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Jul 1938
Mt. Bibi Shaima Vs Bank of Bihar Ltd.
Patna High Court · AIR 1938 Patna 484
Bihar Money Lenders Act, 1938 — Section 12Transfer of Property Act, 1882 — Section 53A
High Courts20 Jul 1938
The Commissioner of Income Tax Vs Maharajadhiraja Sir Kameshwar Singh of Darbhanga
Patna High Court · (1938) 07 PAT CK 0019
High Courts20 Jul 1938
Narain Chandra Khan Vs Jagannath Acharya Goswami and Others
Patna High Court · AIR 1938 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts20 Jul 1938
Commissioner of Income Tax Vs Kameshwar Singh Bahadur of Darbhanga
Patna High Court · AIR 1939 Patna 107
High Courts19 Jul 1938
Maksood Alam and Others Vs Badhu Sahu and Others
Patna High Court · AIR 1938 Patna 561
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Jul 1938
Bimla Kanta Bagchi Vs Sanat Kumar Ghosh
Patna High Court · AIR 1938 Patna 610
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 379
High Courts14 Jun 1938
Maksood Ali and Others Vs President, Union Board
Patna High Court · AIR 1939 Patna 183
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)
High Courts08 Jun 1938
In Re: Narendra Nath Jha
Patna High Court · AIR 1938 Patna 533
Criminal Procedure Code, 1898 (CrPC) — Section 110(d), 110(f)
High Courts30 May 1938
Kali Prasad Singh Vs Sirikrishun Chaturvedi
Patna High Court · AIR 1938 Patna 543
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts23 May 1938
Emperor Vs Sohrai Koeri and Another
Patna High Court · AIR 1938 Patna 550
Government of India Act, 1915 — Section 113
High Courts12 May 1938
Dinanath Sahay Vs Emperor
Patna High Court · AIR 1939 Patna 174
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 182
High Courts05 May 1938
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs SIR RAJENDRA NARAYAN BHANJA DEO OF KANIKA.
Patna High Court · (1938) 6 ITR 536
Income Tax Act, 1961 — Section 14
High Courts05 May 1938
Dwarka Prasad Singh and Others Vs Patna City Municipality and Another
Patna High Court · AIR 1938 Patna 423
Limitation Act, 1963 — Section 26
High Courts05 May 1938
Deb Narain Kundu Vs Amrita Lal Sil
Patna High Court · AIR 1938 Patna 421
Bihar and Orissa Municipal Act, 1922 — Section 58
High Courts05 May 1938
Sonu Kurmi and Another Vs Emperor
Patna High Court · AIR 1939 Patna 24
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts05 May 1938
Bansidhar Dhandhania Vs Kalroo Mandar and Others
Patna High Court · AIR 1938 Patna 532
Transfer of Property Act, 1882 — Section 92
High Courts04 May 1938
Mahabir Das Vs Udit Narain Verma and Others
Patna High Court · AIR 1938 Patna 613
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 May 1938
Shiva Prasad Seth and Others Vs Hanuman Bux Seth
Patna High Court · AIR 1938 Patna 392