High Courts24 Aug 1938
Gaurishanker Vs Bachha Singh
Patna High Court · AIR 1939 Patna 27
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 504
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,408 of 2,660
High Courts22 Aug 1938
Nripendra Nath Chatterjee Vs Kuldip Misra
Patna High Court · AIR 1938 Patna 545
High Courts22 Aug 1938
Ajab Narain Singh Vs Emperor
Patna High Court · AIR 1939 Patna 575
Penal Code, 1860 (IPC) — Section 100, 304, 326
High Courts21 Aug 1938
Dhanukhdhari Singh and Another Vs Jethan Singh and Others
Patna High Court · AIR 1940 Patna 18
Transfer of Property Act, 1882 — Section 83
High Courts19 Aug 1938
Jugal Kishore and Others Vs Pahlad Rai and Others
Patna High Court · AIR 1939 Patna 22
Civil Procedure Code, 1908 (CPC) — Section 51(b)
High Courts17 Aug 1938
Yusuf Mia and Others Vs Emperor
Patna High Court · AIR 1938 Patna 579
Penal Code, 1860 (IPC) — Section 392, 397
High Courts17 Aug 1938
Mt. Sumitra Kuer Vs Bhagwat Narain Singh
Patna High Court · AIR 1939 Patna 19
Chotanagpur Tenancy Act, 1908 — Section 177Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts16 Aug 1938
Parmeshwari Singh and Others Vs Ranjit Singh and Others
Patna High Court · AIR 1939 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6Limitation Act, 1963 — Section 7
High Courts16 Aug 1938
Bahuria Ramsawari Kuer and Another Vs Dulhin Motiraj Kuer and Others
Patna High Court · AIR 1939 Patna 83
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13Limitation Act, 1963 — Section 5
High Courts15 Aug 1938
Firm Rampratap Sirinarayan Vs Darsan Ram and Others
Patna High Court · AIR 1939 Patna 96
Registration Act, 1908 — Section 23, 47, 87
High Courts15 Aug 1938
Mahtha Raghubir Prasad Vs Ramnath Singh and Others
Patna High Court · AIR 1939 Patna 21
High Courts12 Aug 1938
Harnandan Lal Vs Rampalak Mahato and Another
Patna High Court · AIR 1939 Patna 460
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139APenal Code, 1860 (IPC) — Section 12
High Courts12 Aug 1938
S. Naziruddin Ashraf Vs Kharagnarain and Another
Patna High Court · AIR 1939 Patna 29
High Courts12 Aug 1938
Chhaganmal Marwari and Others Vs Indra Keot
Patna High Court · AIR 1938 Patna 609
High Courts11 Aug 1938
Registrar Co-operative Societies Vs Ramkishun Mandar and Others
Patna High Court · AIR 1939 Patna 32
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Aug 1938
Madan Lall Vs Lakshmi Narain
Patna High Court · AIR 1939 Patna 13
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts09 Aug 1938
Kameshwar Singh Bahadur Vs Rampat Thakur and Another
Patna High Court · AIR 1938 Patna 607
Bihar Tenancy Act, 1885 — Section 193
High Courts09 Aug 1938
Bulak Gope and Others Vs Emperor
Patna High Court · AIR 1938 Patna 575
Penal Code, 1860 (IPC) — Section 395
High Courts09 Aug 1938
Tikait Srinibas Hukum Singh Deo Vs Lal Narain Singh and Others
Patna High Court · AIR 1939 Patna 43