High Courts19 Oct 1938
Bhagirath Singh and Others Vs Munga Lal and Another
Patna High Court · AIR 1939 Patna 40
Limitation Act, 1963 — Section 22Partnership Act, 1932 — Section 5
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,406 of 2,660
High Courts18 Oct 1938
Inderjit Rai Vs Bulak Chand and Others
Patna High Court · AIR 1939 Patna 76
Contract Act, 1872 — Section 50(d)
High Courts17 Oct 1938
Nanha Prasad Singh and Another Vs Jagdambi Singh
Patna High Court · AIR 1939 Patna 170
Stamp Act, 1899 — Section 36
High Courts14 Oct 1938
Mt. Bechan Kuer and Another Vs Maharaja of Chota Nagpur and Others
Patna High Court · AIR 1939 Patna 320
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts14 Oct 1938
Durga Dutt Jha and Another Vs Asharifilal Mahtha and Others
Patna High Court · AIR 1939 Patna 74
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts14 Oct 1938
Jadu Ram Vs Emperor
Patna High Court · AIR 1939 Patna 46
Factories Act, 1948 — Section 26Factories Rules — Rule 72(1), 72(1)(a)
High Courts14 Oct 1938
Nisar Ahmad Vs Emperor
Patna High Court · AIR 1939 Patna 172
Criminal Procedure Code, 1898 (CrPC) — Section 256, 537Dangerous Drugs Act, 1930 — Section 14(a)
High Courts13 Oct 1938
Sarjug Prasad Sahu and Others Vs Surendrapat Tewari and Others
Patna High Court · AIR 1939 Patna 137
Civil Procedure Code, 1908 (CPC) — Section 107(2)Court Fees Act, 1870 — Section 13
High Courts12 Oct 1938
Mathura Prasad Singh Vs Bhan Kumar Chand and Another
Patna High Court · AIR 1939 Patna 217
Government of India Act, 1915 — Section 107Money Lenders Act — Section 15
High Courts12 Oct 1938
Babu Ram Pandey Vs Shyamdeo Narayan and Others
Patna High Court · AIR 1939 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts12 Oct 1938
Lachhmilal and Others Vs Firm Sriniwash Ram Kumar and Others
Patna High Court · AIR 1939 Patna 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 47
High Courts11 Oct 1938
Badrul Hassan ande Ors. Vs Bibi Hakeemunnissa and Others
Patna High Court · AIR 1939 Patna 253
Bihar Tenancy Act, 1885 — Section 74Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts28 Sept 1938Allowed
Ram Ranbijay Prasad Singh Vs Mt. Bachia Kuari
Patna High Court · (1938) 09 PAT CK 0017
High Courts27 Sept 1938
Mt. Anuragi Kuer Vs Parmanand Pathak and Another
Patna High Court · AIR 1939 Patna 1
High Courts27 Sept 1938
Thakur Prasad and Others Vs Ajodhya Prasad Chaudhury and Others
Patna High Court · AIR 1939 Patna 490
Limitation Act, 1963 — Section 21(3)
High Courts22 Sept 1938
Kumar Kamakhya Narain Singh Vs Kalipado Dutt
Patna High Court · AIR 1939 Patna 289
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts22 Sept 1938
Baiju Lal Marwari and Others Vs Thakur Prasad Marwari and Others
Patna High Court · AIR 1939 Patna 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 1Transfer of Property Act, 1882 — Section 91(f)
High Courts21 Sept 1938
Muhammad Yunus and Others Vs Champamani Bibi and Others
Patna High Court · AIR 1939 Patna 49
Stamp Act, 1899 — Section 26Transfer of Property Act, 1882 — Section 60, 63
High Courts20 Sept 1938
Nathuni Sao Vs Mt. Lachhminia and Others
Patna High Court · AIR 1939 Patna 108