High Courts01 Dec 1938
Maulavi Kamiruddin Khan Vs Badrun Nisa Bibi and Another
Patna High Court · AIR 1940 Patna 90
Limitation Act, 1963 — Section 10
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,404 of 2,660
High Courts23 Nov 1938
Deoki Singh and Others Vs Sri Thakur Raghavindra bhagwan
Patna High Court · AIR 1939 Patna 430
High Courts23 Nov 1938
Bansidhar Shroff and Others Vs Thakur Ashutosh Deo Ghatwal and Another
Patna High Court · AIR 1939 Patna 242
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts23 Nov 1938
Baijoo Lall Kataryar and Another Vs Rajendra Nath Bhattachariya
Patna High Court · AIR 1939 Patna 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 47
High Courts22 Nov 1938
Shaikh Reyasat and Others Vs Gopi Nath Missir and Others
Patna High Court · AIR 1939 Patna 122
Bihar Tenancy Act, 1885 — Schedule 3, 184Chotanagpur Tenancy Act, 1908 — Section 139A
High Courts22 Nov 1938
Bindeshry Singh Vs Pergas Singh and Others
Patna High Court · AIR 1939 Patna 255
High Courts18 Nov 1938
Haladdhar Mahto Vs Kesar Mahto and Others
Patna High Court · AIR 1939 Patna 229
High Courts17 Nov 1938
Fekua Mahto and Others Vs Babu Lal Sahu and Others
Patna High Court · AIR 1939 Patna 382
High Courts16 Nov 1938
Dhrubeshwar Lal Singh Deo and Another Vs Kantu Laik and Others
Patna High Court · AIR 1939 Patna 276
High Courts16 Nov 1938
Akhju Pandey and Others Vs Rameshwar pershad Singh and Others
Patna High Court · AIR 1939 Patna 257
High Courts16 Nov 1938
Dwarka Prosad Vs krishna Chandra and Others
Patna High Court · AIR 1939 Patna 254
Court Fees Act, 1870 — Section 7, 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts16 Nov 1938
Dulhin Kamlapati Devi Vs jageshwar Dayal and Others
Patna High Court · AIR 1939 Patna 375
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 74, 92
High Courts15 Nov 1938
Chintaman Mahto and Others Vs Babu Amar Singh and Others
Patna High Court · AIR 1939 Patna 369
Chotanagpur Tenancy Act, 1908 — Section 177Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
High Courts14 Nov 1938
Shiva Prasad Singh Vs Bhagwandas Agarwala and Others
Patna High Court · AIR 1939 Patna 180
High Courts14 Nov 1938
B.B. Biswas Vs Muchiram Mahata and Others
Patna High Court · AIR 1939 Patna 111
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts14 Nov 1938
Baidyanath Dutta Vs Kanhailal Marwari and Another
Patna High Court · AIR 1939 Patna 264
Evidence Act, 1872 — Section 34
High Courts14 Nov 1938
Mokhada Dasi and Others Vs Lakshmi Narain Das and Others
Patna High Court · AIR 1939 Patna 221
Evidence Act, 1872 — Section 167
High Courts11 Nov 1938
Haramohan Patnaik Vs Emperor
Patna High Court · AIR 1939 Patna 129
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(b), 83Penal Code, 1860 (IPC) — Section 124A
High Courts11 Nov 1938
Kunjo Mandal and Another Vs Sarju Ram Marwari and Another
Patna High Court · AIR 1939 Patna 206
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2), 435(2)
High Courts10 Nov 1938
Sree Sree Ramchanderji and Others Vs Hem Chandra Singh and Others
Patna High Court · AIR 1939 Patna 200
Bengal Tenancy Act, 1885 — Section 167, 86(6)