High Courts09 Nov 1938
Ram Japan Missir Vs Mt. Jagesara Kuer and Others
Patna High Court · AIR 1939 Patna 116
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 43
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,405 of 2,660
High Courts09 Nov 1938
Bankim Behari Sen Vs Yusuf Mian and Others
Patna High Court · AIR 1939 Patna 186
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426, 427
High Courts08 Nov 1938
Jugal Kishore Prasad Singh and Others Vs Manaka Singh and Others
Patna High Court · AIR 1939 Patna 260
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Nov 1938
Shib Charan Gorain Vs Raghab Santal and Others
Patna High Court · AIR 1939 Patna 171
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts04 Nov 1938
Paryag Sahu Vs Babu Chandrachur Deva and Others
Patna High Court · AIR 1939 Patna 263
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts04 Nov 1938
Kaladhari Singh Vs Jibachh Mishra and Others
Patna High Court · AIR 1939 Patna 399
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts03 Nov 1938
Gaya Prasad Sah and Others Vs Ram Prasad Pathak and Others
Patna High Court · AIR 1939 Patna 358
High Courts03 Nov 1938
Mahabir Singh and Others Vs Sri Ramsumran Anantnidhi and Others
Patna High Court · AIR 1939 Patna 44
High Courts03 Nov 1938
Shiva Shankar Sah and Another Vs Manbharan Rai and Others
Patna High Court · AIR 1939 Patna 207
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 Nov 1938
Baraik Akhaj Singh Vs Shri Nath Tewari and Others
Patna High Court · AIR 1939 Patna 202
High Courts31 Oct 1938
Gursaran Lal and Another Vs Emperor
Patna High Court · AIR 1939 Patna 163
Bihar and Orissa Factories Rules, 1936 — Rule 112(c)(5)(i)Factories Act, 1948 — Section 43, 60(b)
High Courts28 Oct 1938
Firm Laduram Sagarmal Vs Jamuna Prasad Chaudhuri and Others
Patna High Court · AIR 1939 Patna 239
Partnership Act, 1932 — Section 69, 69(2)
High Courts26 Oct 1938
Sadhu Prasad Sah Vs Satnarain Sah and Another
Patna High Court · AIR 1939 Patna 81
High Courts21 Oct 1938
Kaluram Agarwala Vs Janistha Lal Chakrabarty and Others
Patna High Court · AIR 1939 Patna 86
Limitation Act, 1963 — Section 14, 14(1)
High Courts20 Oct 1938
Sripati Saran Prasad Singh and Others Vs Indarjit Mahton and Others
Patna High Court · AIR 1939 Patna 160
High Courts20 Oct 1938
Moheshwari Prashad Bhagat Vs Mahadeo Roy and Others
Patna High Court · AIR 1939 Patna 216
Civil Procedure Code, 1908 (CPC) — Section 102, 99
High Courts20 Oct 1938
Firm Kani Ram-Hazari Mall Vs Sitaram Agarwala
Patna High Court · AIR 1939 Patna 140
High Courts20 Oct 1938
Mohammed Wasi Ahmed Vs Mt. Bibi Jamila Khatoon
Patna High Court · AIR 1939 Patna 95