CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,403 of 2,660

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts19 Dec 1938

Ramgati Singh Vs Shitab Singh and Another

Patna High Court · AIR 1939 Patna 432

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), 107
Read judgment
High Courts16 Dec 1938

Haluman Prasad Mahaseth Vs Puran Tatma

Patna High Court · AIR 1939 Patna 252

Bengal Tenancy Act, 1885 — Section 153
Read judgment
High Courts16 Dec 1938

Anant Teli and Others Vs Ramdhan Puri and Others

Patna High Court · AIR 1939 Patna 350

Read judgment
High Courts16 Dec 1938

Harihar Prasad Vs Anant Prasad and Another

Patna High Court · AIR 1939 Patna 352

Read judgment
High Courts15 Dec 1938

Hari Shankar Lal Sahu and Others Vs Mt. Chandu Urain

Patna High Court · AIR 1939 Patna 362

Read judgment
High Courts15 Dec 1938

Jageshur Singh and Others Vs Alakh Narain Singh and Others

Patna High Court · AIR 1939 Patna 265

Read judgment
High Courts14 Dec 1938

Mt. Bibi Fatma Sogra Vs S. Saider Hussain and Others

Patna High Court · AIR 1939 Patna 270

Criminal Procedure Code, 1898 (CrPC) — Section 107
Read judgment
High Courts13 Dec 1938

Bathulu Bhagirathi Vs Bathulu Lakshmi Devi

Patna High Court · AIR 1940 Patna 242

Read judgment
High Courts12 Dec 1938

Biranchi Singh Vs Nand Kumar Singh

Patna High Court · AIR 1939 Patna 282

Bihar and Orissa General Clauses Act, 1917 — Section 6, 8, 8(c)
Read judgment
High Courts09 Dec 1938

Dula Bibi Vs Parmananda Das

Patna High Court · AIR 1940 Patna 251

Read judgment
High Courts09 Dec 1938

Harihar Prasad Singh and Others Vs Hitlal Singh and Others

Patna High Court · AIR 1940 Patna 617

Bihar Tenancy Act, 1885 — Section 22(3)
Read judgment
High Courts07 Dec 1938

Raja Brajasunder Deb Vs Mani Behera and Others

Patna High Court · AIR 1940 Patna 247

Specific Relief Act, 1877 — Section 42
Read judgment
High Courts07 Dec 1938

Dhari Jena Vs Gauranga Charan Sahu

Patna High Court · AIR 1940 Patna 87

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 151
Read judgment
High Courts07 Dec 1938

Ram Lal Sahu and Another Vs Mt. Bibi Zohra and Others

Patna High Court · AIR 1939 Patna 296

Criminal Procedure Code, 1898 (CrPC) — Section 107Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 53A
Read judgment
High Courts06 Dec 1938

Manki Kank Ratan Vs Sundarmunda and Others

Patna High Court · AIR 1939 Patna 225

Chotanagpur Tenancy Act, 1908 — Section 11, 211, 214
Read judgment
High Courts06 Dec 1938

Mahant Sidhakamal Ramanuj Das Vs Batakrishna Mahapatra

Patna High Court · AIR 1939 Patna 402

Read judgment
High Courts06 Dec 1938

Chakku Panda Vs Nemai Prasad Panda

Patna High Court · AIR 1940 Patna 192

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
Read judgment
High Courts06 Dec 1938

Mahani Chinera Vs Mir Ramjan Ali and Others

Patna High Court · AIR 1940 Patna 243

Read judgment
High Courts06 Dec 1938

Raja Gope and Others Vs Sukan Singh and Another

Patna High Court · AIR 1939 Patna 353

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts05 Dec 1938

Benimadho Pd. Singh Vs Hemchandra Mitter

Patna High Court · AIR 1939 Patna 277

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2)Money Lenders Act — Section 15
Read judgment
Previous1…2,4012,4022,4032,4042,405…2,660Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions