COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,401 of 2,660

High Courts07 Feb 1939

Mt. Naurozi Vs Nafaf Ali Sah and Others

Patna High Court · AIR 1939 Patna 321

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High Courts07 Feb 1939

Umrao Singh Vs Raunak Singh

Patna High Court · AIR 1939 Patna 495

Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 46Presidency Small Cause Courts Act, 1882 — Section 25

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High Courts07 Feb 1939

Ch. Bhuneshwar Prasad Singh Vs Brijmohan Singh and Others

Patna High Court · AIR 1939 Patna 559

Land Registration Act, 1876 — Section 55Transfer of Property Act, 1882 — Section 52

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High Courts07 Feb 1939

Mian Ahir and Others Vs Paramhans Pathak

Patna High Court · AIR 1939 Patna 409

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High Courts31 Jan 1939

Ramnarain Singh and Others Vs Atal behari Singh and Others

Patna High Court · AIR 1939 Patna 387

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High Courts30 Jan 1939

Sital Prasad Singh and Others Vs Ajablal Mander and Others

Patna High Court · AIR 1939 Patna 370

Bihar Money Lenders Act, 1938 — Section 10, 11, 9

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High Courts30 Jan 1939

Ramasray Rai Vs Lal Bahadur Rai and Others

Patna High Court · AIR 1939 Patna 291

Contract Act, 1872 — Section 23

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High Courts30 Jan 1939

Gorakh Sahu and Others Vs Sheo Nandan Singh and Others

Patna High Court · AIR 1939 Patna 571

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High Courts27 Jan 1939

Kedar Nath Sahu Vs Basant Lal Sahu and Others

Patna High Court · AIR 1939 Patna 278

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7

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High Courts27 Jan 1939

Sourendra Mohan Sinha and Others Vs Kumar Jogendra Narain Sinha and Others

Patna High Court · AIR 1939 Patna 467

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High Courts26 Jan 1939

Sital Prasad Sah and Another Vs Ramdas Sah and Others

Patna High Court · AIR 1939 Patna 274

Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(iii)

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High Courts24 Jan 1939

Deonandan Prasad Singh Vs Girdhar Prasad and Others

Patna High Court · AIR 1939 Patna 272

Bihar Tenancy Act, 1885 — Article 2 Schedule 3Land Registration Act, 1876 — Section 78, 81

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High Courts24 Jan 1939

Kamaldhari Lal and Others Vs Kamleshwari Sahay

Patna High Court · AIR 1939 Patna 380

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(1), Order 21 Rule 11(2), 51

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High Courts24 Jan 1939

Baldeo Singh and Another Vs Sheikh Muhammad Akhtar and Another

Patna High Court · AIR 1939 Patna 488

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A, 83

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High Courts24 Jan 1939

Bibi Haliman Vs Bibi Umadatunnissa and Another

Patna High Court · AIR 1939 Patna 506

Transfer of Property Act, 1882 — Section 6(dd)

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High Courts23 Jan 1939

Smt. Raj Rami Devi Vs Sham Manohar Missir and Others

Patna High Court · AIR 1939 Patna 509

Public Demands Recovery Act — Section 20, 29

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High Courts23 Jan 1939

Central India Spinning, Weaving and Manufacturing Co. Ltd. Vs Khemraj Marwari and Others

Patna High Court · AIR 1939 Patna 514

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High Courts20 Jan 1939

Santa Prasad Singh Vs Thakur Harkishore Prasad Singh

Patna High Court · AIR 1939 Patna 389

Limitation Act, 1963 — Section 20, 20(1)

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High Courts19 Jan 1939

Iswar Krishna Chandimajee Thakur Vs Brijbehari Das

Patna High Court · AIR 1939 Patna 404

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High Courts16 Jan 1939

Lalbehari Singh and Others Vs Emperor

Patna High Court · AIR 1939 Patna 256

Penal Code, 1860 (IPC) — Section 341, 79

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