High Courts18 Apr 1939
Puni Sethi and Others Vs Gangadhar Patro and Others
Patna High Court · AIR 1940 Patna 249
Bengal Tenancy Act, 1885 — Section 153
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,399 of 2,660
High Courts18 Apr 1939
Kirpal Singh and Others Vs Hari Choudhury and Others
Patna High Court · AIR 1939 Patna 565
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
High Courts17 Apr 1939
Ram Khelawan Choudhury Vs Ramudar Choudhury
Patna High Court · AIR 1939 Patna 534
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts17 Apr 1939
Mahanth Dwarka Dass Vs Bhekhu Mahton and Others
Patna High Court · AIR 1939 Patna 520
Bihar Tenancy Act, 1885 — Section 153
High Courts17 Apr 1939
Bhubaneshwar Prasad Narain Singh and Others Vs Khemchandra and Others
Patna High Court · AIR 1939 Patna 568
High Courts13 Apr 1939
Dammu Vighnesam and Another Vs Varanasi Lakshmi Narasingha Murty and Another
Patna High Court · AIR 1940 Patna 187
High Courts13 Apr 1939
Bhagwan Singh Vs Ujagir Singh and Others
Patna High Court · AIR 1940 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 100, 99
High Courts12 Apr 1939
Jugadish Chandra Deo Dhabal Deb Vs Pratap Chandra Deo Dhabal Deb and Others
Patna High Court · AIR 1939 Patna 587
Limitation Act, 1963 — Section 28
High Courts12 Apr 1939
Bikan Mahuri and Others Vs Bibi Walian and Others
Patna High Court · AIR 1939 Patna 633
Cess Act, 1880 — Section 25
High Courts05 Apr 1939
Chaitan Ray and Others Vs Padma Charan Roy
Patna High Court · AIR 1940 Patna 667
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Apr 1939
Ram Keshan Chamar and Others Vs Ramsohag Chamar and Others
Patna High Court · AIR 1939 Patna 530
High Courts30 Mar 1939
Raja Shiba Prasad Singh Vs Tincouri Banerji and Another
Patna High Court · AIR 1939 Patna 477
Contract Act, 1872 — Section 16, 2(d)Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts30 Mar 1939
Mir Syed Husain Vs Rasoo Singh and Others
Patna High Court · AIR 1939 Patna 518
High Courts23 Mar 1939
Nandamani Vs Hari Krishna Bhima Deo
Patna High Court · AIR 1939 Patna 564
Civil Procedure Code, 1908 (CPC) — Section 109(c), 115
High Courts20 Mar 1939
Mali Ram Vs Ramgobind Sah and Others
Patna High Court · AIR 1939 Patna 425
Government of India Act, 1915 — Section 108High Courts Act, 1861 — Section 9
High Courts15 Mar 1939
Emperor Vs Mayadhar Pothal
Patna High Court · AIR 1939 Patna 577
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 1939
Butto Kristo Roy and Others Vs Gobindaram Marwari and Others
Patna High Court · AIR 1939 Patna 540
Transfer of Property Act, 1882 — Section 50, 58(d), 98
High Courts15 Mar 1939
Bharath Bhushan Prasad Singh Vs Secretary of State and Others
Patna High Court · AIR 1939 Patna 517
Northern India Ferries Act, 1878 — Section 7ARevenue Recovery Act, 1890 — Section 4(2)
High Courts14 Mar 1939
Rama Barik and Another Vs Emperor
Patna High Court · AIR 1940 Patna 184
Criminal Procedure Code, 1898 (CrPC) — Section 144, 188
High Courts13 Mar 1939
Gokul Bihari Das Vs kalandi Senda and Others
Patna High Court · AIR 1940 Patna 191