High Courts19 May 1939
Pt. Harihar Tiwari Vs Etwari Gop and Another
Patna High Court · AIR 1939 Patna 525
Child Marriage Restraint Act, 1929 — Section 6(1)Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,398 of 2,660
High Courts16 May 1939
Mosaheb Dome Vs Emperor
Patna High Court · AIR 1940 Patna 14
Criminal Procedure Code, 1898 (CrPC) — Section 310, 565Penal Code, 1860 (IPC) — Section 75
High Courts11 May 1939
Ratanshi Hirji Bhojraj and Others Vs Tricumji Jiwanda and Others
Patna High Court · AIR 1940 Patna 107
Civil Procedure Code, 1908 (CPC) — Section 2, 60Transfer of Property Act, 1882 — Section 6
High Courts11 May 1939
Syed Razaur Rahman and Others Vs Udit Singh and Others
Patna High Court · AIR 1939 Patna 570
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 15Bihar Tenancy Act, 1885 — Section 112, 112A
High Courts11 May 1939
Sudhansu Mohan Sirkar Vs Harish Chandra Dutta
Patna High Court · AIR 1940 Patna 194
Succession Act, 1925 — Section 301, 302
High Courts11 May 1939
Mahodev Maharaj Vs Jagdev Singh and Others
Patna High Court · AIR 1939 Patna 339
Bengal Tenancy Act, 1885 — Section 167, 65Transfer of Property Act, 1882 — Section 100
High Courts10 May 1939
Khirod Chandra Ghosh Vs Panchu Gopal Sadhukhan and Others
Patna High Court · AIR 1939 Patna 532
Civil Procedure Code, 1908 (CPC) — Section 21, 38, 39
High Courts09 May 1939
Debi Prasad Agarwala Vs Haji Syed Mehdi Hasan and Others
Patna High Court · AIR 1940 Patna 81
Limitation Act, 1963 — Article 116, 97Transfer of Property Act, 1882 — Section 108(c)
High Courts05 May 1939
Dalip Narain Singh Vs Deokinadan Prasad Singh and Another
Patna High Court · AIR 1939 Patna 519
Specific Relief Act, 1877 — Section 54
High Courts05 May 1939
Ramasray Prasad Chaudhury and Others Vs Ramsurat Singh and Others
Patna High Court · AIR 1940 Patna 131
Bihar Tenancy Act, 1885 — Section 20Estates Partition Act, 1897 — Section 180, 99
High Courts02 May 1939
Pratap Udai Nath Shah Deo Vs Sukhdeo Prasad Bhagat and others
Patna High Court · (1939) 05 PAT CK 0013
High Courts01 May 1939
INDARCHAND KAGRIWAL Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1939) 7 ITR 506
Income Tax Act, 1961 — Section 33, 66
High Courts01 May 1939
Mt. Deokali Kuari Vs Mahadeo Prasad Bhagat
Patna High Court · AIR 1939 Patna 531
High Courts28 Apr 1939
Kashi Nath Ratho Vs U.C. Patnaik
Patna High Court · AIR 1939 Patna 343
Legal Practitioners Act, 1879 — Section 13(b), 14, 18
High Courts27 Apr 1939
Kishori Lal Marwari Vs Kumar Chandra Narain Deo and Another
Patna High Court · AIR 1939 Patna 572
Civil Procedure Code, 1908 (CPC) — Section 47Succession Act, 1925 — Section 301
High Courts27 Apr 1939
Harihar Dora and Others Vs Upendra Pati and Another
Patna High Court · AIR 1939 Patna 497
Central Provinces Civil Courts Act, 1885 — Section 4Central Provinces Land Revenue Act, 1881 — Section 152(b)(10), 33
High Courts26 Apr 1939
Sree Radha Gobinda Jieu Thakur and Others Vs Susil Kumar Roy Chaudhury and Others
Patna High Court · AIR 1940 Patna 256
High Courts25 Apr 1939
Mt. Haliman Bibi and Another Vs Muhammad Tajamul Hussain and Others
Patna High Court · AIR 1939 Patna 504
High Courts25 Apr 1939
Sri Kant Lall Vs Ram Bhajan Singh and Others
Patna High Court · AIR 1940 Patna 422
High Courts19 Apr 1939
Ratan Prasad Marwari Vs Bridhi Chand Shroff and Others
Patna High Court · AIR 1939 Patna 601
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5), 47