High Courts29 Aug 1939
Hari Sao Vs Gulab Chamd and Another
Patna High Court · AIR 1940 Patna 116
Partnership Act, 1932 — Section 4, 6
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,396 of 2,660
High Courts29 Aug 1939
Nathuni Prasad and Others Vs Firm Radha Kishun Dutt Rai
Patna High Court · AIR 1940 Patna 149
Civil Procedure Code, 1908 (CPC) — Section 47, 48Provincial Insolvency Act, 1920 — Section 44(2)
High Courts28 Aug 1939
Indu Prova Debi Vs Durga Charan Mitra and Another
Patna High Court · AIR 1940 Patna 40
Succession Act, 1925 — Section 332, 335
High Courts25 Aug 1939
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs VISWESHWAR SINGH.
Patna High Court · AIR 1940 Patna 24 : (1939) 7 ITR 536
Transfer of Property Act, 1882 — Section 105
High Courts25 Aug 1939
Sheokumar Singh and Others Vs Bechan Singh and Others
Patna High Court · AIR 1940 Patna 76
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 43
High Courts24 Aug 1939
Gunduchi Sahu Vs Balaram Balabantra and Others
Patna High Court · AIR 1940 Patna 661
High Courts24 Aug 1939
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs JUG SAH MUNI LAL SAH.
Patna High Court · AIR 1940 Patna 239 : (1939) 7 ITR 522
Income Tax Act, 1961 — Section 13, 34, 66
High Courts24 Aug 1939
Harballav Prasad Chowdhury and Others Vs Jagballav Prasad Chowdhury and Another
Patna High Court · AIR 1940 Patna 7
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Aug 1939
Kamaleshwari Prasad and Another Vs Gangadhar Mal and Others
Patna High Court · AIR 1940 Patna 52
Contract Act, 1872 — Section 59Limitation Act, 1963 — Section 25
High Courts22 Aug 1939
Antarijyami Naik and Others Vs B.S. Rath
Patna High Court · AIR 1941 Patna 216
Provincial Insolvency Act, 1920 — Section 4, 5
High Courts22 Aug 1939
Suraj Prakash Puri and Another Vs Sant Lal Singh and Others
Patna High Court · AIR 1940 Patna 137
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts18 Aug 1939
Bachoo Prasad Singh and Others Vs Gobardhan Das and Others
Patna High Court · AIR 1940 Patna 62
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Aug 1939
Yellayi Sannaya Vs Sannayajulu Ramesham and Others
Patna High Court · AIR 1940 Patna 193
Specific Relief Act, 1877 — Section 9
High Courts17 Aug 1939
Hari Mohan Ojha and Another Vs Bansdhaj Pathak and Another
Patna High Court · AIR 1940 Patna 47
High Courts17 Aug 1939
Prahlad Das Vs Dasarathi Satpathi and Others
Patna High Court · AIR 1940 Patna 117
High Courts16 Aug 1939
Mazharul Haq and Others Vs Raghuber Singh and Others
Patna High Court · AIR 1940 Patna 142
Civil Procedure Code, 1908 (CPC) — Section 50, 55(4)
High Courts16 Aug 1939
Sankar Malik and Others Vs Raja Braja Sundar Deb
Patna High Court · AIR 1940 Patna 587
High Courts15 Aug 1939
Harekrishna Das Vs Sunamani Dei and Others
Patna High Court · AIR 1940 Patna 158
High Courts11 Aug 1939
Khedu Mahto and Others Vs Khonka Mahto and Others
Patna High Court · AIR 1939 Patna 591
Evidence Act, 1872 — Section 35