High Courts14 Sept 1939
Bodh Narain Mahto Vs Mahabir Pd. and Others
Patna High Court · AIR 1940 Patna 176
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,395 of 2,660
High Courts13 Sept 1939
Sarjuprasad and Another Vs Deoki Singh and Others
Patna High Court · AIR 1940 Patna 147
Limitation Act, 1963 — Explanation 1 Article 182
High Courts13 Sept 1939
Rambrichh Singh and Others Vs Emperor
Patna High Court · AIR 1940 Patna 365
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts13 Sept 1939
Sheikh Mohammad Murtaza and Others Vs Cyril Indernath Dey and Others
Patna High Court · AIR 1940 Patna 482
Chota Nagpur Encumbered Estates Act, 1876 — Section 21BChotanagpur Tenancy Act, 1908 — Section 108, 11
High Courts12 Sept 1939
Bulakram and Another Vs Ganga Bishun Chaudhuri
Patna High Court · AIR 1940 Patna 133
Specific Relief Act, 1877 — Section 39, 42
High Courts12 Sept 1939
Sheonandan Gope and Another Vs Shahdeo Khatik and Others
Patna High Court · AIR 1940 Patna 671
High Courts08 Sept 1939
A. James Vs Ch. Achaibar Singh and Others
Patna High Court · AIR 1940 Patna 119
High Courts08 Sept 1939
Sri Thakur Kapildeo Bhagwan and Another Vs Ali Raza and Another
Patna High Court · AIR 1940 Patna 322
Bengal Tenancy Act, 1885 — Section 103B
High Courts07 Sept 1939
Mangtu Lal Bagaria Vs Secretary of State
Patna High Court · AIR 1940 Patna 161
Cess Act, 1880 — Section 45
High Courts07 Sept 1939
Kubad Mia Vs Guhi Mia and Others
Patna High Court · AIR 1940 Patna 92
Registration Act, 1908 — Section 17(1), 17(2)(v), 49
High Courts05 Sept 1939
Saiyid Sadik Reza Vs Bibhuti Bhusan Saha
Patna High Court · AIR 1940 Patna 71
Limitation Act, 1963 — Section 19Penal Code, 1860 (IPC) — Section 408
High Courts04 Sept 1939
Muhammad Hassan and Others Vs Baidya Nath Sahay
Patna High Court · AIR 1940 Patna 140
Bihar Tenancy Act, 1885 — Section 10, 178(1)(c), 65
High Courts01 Sept 1939
Babulal Marwari and Others Vs Tulsi Singh and Others
Patna High Court · AIR 1940 Patna 121
Contract Act, 1872 — Section 39, 62Evidence Act, 1872 — Section 92
High Courts01 Sept 1939
Markhu Mahto and Others Vs Saharai Mahto and Others
Patna High Court · AIR 1940 Patna 16
Evidence Act, 1872 — Section 32(3)
High Courts01 Sept 1939
Surya Mohan Thakur Vs Mt. Bibi Tasiran Nisan and Others
Patna High Court · AIR 1940 Patna 19
Bihar Tenancy Act, 1885 — Section 148A, 65
High Courts01 Sept 1939
Sheonarain Prasad Singh and Others Vs Ganga Prasad Sahu
Patna High Court · AIR 1940 Patna 155
Specific Relief Act, 1877 — Section 12
High Courts30 Aug 1939
Bachu Narain Singh and Others Vs Mohammad Umrao and Others
Patna High Court · AIR 1940 Patna 555
Bengal Land Registration Act, 1876 — Section 79
High Courts29 Aug 1939
Panchanan Mukharji Vs Commissioner of Cuttack Municipality
Patna High Court · AIR 1940 Patna 583
Bihar and Orissa Municipal Act, 1922 — Section 107, 107(2), 107(d)
High Courts29 Aug 1939
Durga Singh and Others Vs Kesho Lal and Another
Patna High Court · AIR 1940 Patna 170
Judicature Act, 1873 — Section 25, 25(6)Transfer of Property Act, 1882 — Section 130