COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,393 of 2,660
High Courts30 Nov 1939
Firm Harchandrai Anandram Vs Firm Kedarnath Nirmal Chandra Guha
Patna High Court · AIR 1940 Patna 353
High Courts30 Nov 1939
Ram Kumar Ram Saraff Vs Mohan Lal Maharaj
Patna High Court · AIR 1940 Patna 270
Transfer of Property Act, 1882 — Section 53
High Courts29 Nov 1939
Buxar Central Co-operative Bank Ltd. Vs Akhouri Bindhyachal Prasad Singh
Patna High Court · AIR 1940 Patna 261
Bihar and Orissa Co-operative Societies Act, 1935 — Section 24A
High Courts29 Nov 1939
Chatargoon Sao and Others Vs Babu Ramlal and Another
Patna High Court · AIR 1940 Patna 430
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 8, 8(a), 8(b)
High Courts27 Nov 1939
Ram Bilas Sharma and Others Vs Emperor.
Patna High Court · AIR 1940 Patna 375
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 143, 447
High Courts24 Nov 1939
Emperor Vs Kommoju Brahman
Patna High Court · AIR 1940 Patna 163
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts22 Nov 1939
Anandi Prasad and Others Vs Mt. Dulhin Kishori kuer
Patna High Court · AIR 1940 Patna 254
Succession Act, 1925 — Section 214, 302
High Courts22 Nov 1939
Badri Das and Another Vs Behari Lall Kamani and Another
Patna High Court · AIR 1940 Patna 197
High Courts08 Nov 1939
Janki Rai and Others Vs Maharaja Bahadur Ram Ban Bijaya Prasad Singh
Patna High Court · AIR 1940 Patna 145
Bihar Tenancy Act, 1885 — Article 6 Schedule 3
High Courts07 Nov 1939
Muzafferpur Municipality Vs Tara Prasad and Others
Patna High Court · AIR 1940 Patna 313
Bihar and Orissa Municipal Act, 1922 — Section 259, 263Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts03 Nov 1939
Dhanu Lal Vs Kuldip Narayan Singh and Others
Patna High Court · AIR 1940 Patna 88
Contract Act, 1872 — Section 73
High Courts03 Nov 1939
Syed Zafar Ahsan and Others Vs Babu Jugeshwar Bux Roy and Another
Patna High Court · AIR 1940 Patna 135
High Courts02 Nov 1939
Domon Gope and Others Vs Het Narain Singh and Others
Patna High Court · AIR 1940 Patna 382
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 Nov 1939
Mahabir Gope and Others Vs Samrathi Singh
Patna High Court · AIR 1940 Patna 252
Criminal Procedure Code, 1898 (CrPC) — Section 107Evidence Act, 1872 — Section 157
High Courts01 Nov 1939
Mukti Narayan Gir Vs Emperor
Patna High Court · AIR 1940 Patna 97
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 211
High Courts01 Nov 1939
Bigan Singh Vs Sayid Shah Zaffer Hussain and Others
Patna High Court · AIR 1940 Patna 567
Bihar Tenancy Act, 1885 — Section 163(5)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Oct 1939
Rajendra Narayan Vs Hargobind Choudhury and Another
Patna High Court · AIR 1941 Patna 19
Bengal Tenancy Act, 1885 — Section 20, 21Estates Partition Act, 1897 — Section 99
High Courts17 Oct 1939
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA.
Patna High Court · (1940) 8 ITR 52
Income Tax Act, 1961 — Section 10, 66
High Courts16 Oct 1939
Dirghayu Pande Vs Shrimati Kishori Kuer
Patna High Court · AIR 1940 Patna 177
Civil Procedure Code, 1908 (CPC) — Section 146, 151