High Courts15 Jan 1940
Bansidhar Seth Vs Gopi Lal Seth and Others
Patna High Court · AIR 1940 Patna 480
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,391 of 2,660
High Courts11 Jan 1940
Gopal Das and Others Vs Jageshwari Prasad Narain Deo and Others
Patna High Court · AIR 1940 Patna 259
High Courts11 Jan 1940
Raghunandan Lohar Vs Bachu Singh and Others
Patna High Court · AIR 1940 Patna 475
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Jan 1940
Baijan Singh and Others Vs Ramratan Prasad and Others
Patna High Court · AIR 1940 Patna 384
High Courts10 Jan 1940
Judagi Gope and Others Vs Emperor
Patna High Court · AIR 1940 Patna 417
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts09 Jan 1940
Brahamdeo Narain Rai and Others Vs jaikishun Chaudhury and Others
Patna High Court · AIR 1941 Patna 452
High Courts09 Jan 1940
Lala Rajbali Lal and Others Vs Partappur Co. Ltd.
Patna High Court · AIR 1940 Patna 622
Evidence Act, 1872 — Section 17, 21
High Courts09 Jan 1940
Harakhanth Ohdar and Others Vs Ganpat Rai and Others
Patna High Court · AIR 1941 Patna 625
Chotanagpur Tenancy Act, 1908 — Section 84(8)
High Courts08 Jan 1940
Ramdas Bhagat Vs Krishna Prasad Tewari and Others
Patna High Court · AIR 1940 Patna 425
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts08 Jan 1940
Baijnath Thakur and Another Vs Sarwan Chaudhury and Others
Patna High Court · AIR 1940 Patna 423
Bihar Money Lenders Act, 1938 — Section 8
High Courts05 Jan 1940
Chandrawati Debi and Others Vs Nandkishore Prasad and Others
Patna High Court · AIR 1940 Patna 376
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts04 Jan 1940
Gulabi Mahto and Others Vs Emperor
Patna High Court · AIR 1940 Patna 361
Penal Code, 1860 (IPC) — Section 224, 225, 353
High Courts04 Jan 1940
Sahebjan and Others Vs Emperor
Patna High Court · AIR 1940 Patna 409
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 448
High Courts03 Jan 1940
Rajendra Prasad Vs Debi Parsad and Others
Patna High Court · AIR 1940 Patna 303
High Courts03 Jan 1940
Sri Bhagwat Lal Vs Bachu Pandey
Patna High Court · AIR 1940 Patna 364
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Dec 1939
Rani Vishanath Kumari Vs Sonu Lal and Others
Patna High Court · AIR 1940 Patna 352
Bihar Money Lenders Act, 1938 — Section 11, 12
High Courts22 Dec 1939
Daulat Kuar and Another Vs Bishundeo Singh and Others
Patna High Court · AIR 1940 Patna 310
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts20 Dec 1939
Parmeshwar Ram and Others Vs Charu Ram and Another
Patna High Court · AIR 1942 Patna 52(1)
Chotanagpur Tenancy Act, 1908 — Section 46Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts18 Dec 1939
Snehlata Devi Vs Babu Janardan Prasad Singh and Others
Patna High Court · AIR 1940 Patna 563
High Courts18 Dec 1939
Kishan Ram Marwari Vs Godawari Devi and Others
Patna High Court · AIR 1940 Patna 379
Evidence Act, 1872 — Section 92