High Courts01 Feb 1940
Saguni Missir Vs Emperor
Patna High Court · AIR 1940 Patna 625
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,390 of 2,660
High Courts31 Jan 1940
In Re: Madan Kishore and Another
Patna High Court · AIR 1940 Patna 446
Criminal Procedure Code, 1898 (CrPC) — Section 144, 438Penal Code, 1860 (IPC) — Section 188
High Courts31 Jan 1940
Biswanath Dubey Vs Gharbigan Chamar
Patna High Court · AIR 1940 Patna 548
Penal Code, 1860 (IPC) — Section 215, 511
High Courts31 Jan 1940
Gaya Prasad Vs Liquidator Sadr Central Co-operative Society
Patna High Court · AIR 1940 Patna 253
Bihar and Orissa Co-operative Societies Act, 1935 — Section 57(2)
High Courts31 Jan 1940
Satruhan Prasad Singh and Others Vs Udai Pratap Narain Singh and Others
Patna High Court · AIR 1940 Patna 502
Bengal Embankment Act, 1882 — Section 6, 76(b)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Jan 1940
Central Co-operative Bank Ltd. Vs Dasrath Pandey
Patna High Court · AIR 1940 Patna 406
High Courts29 Jan 1940
Raja Sri Jyoti Prasad Singh Deo Bahadur Vs Samuel Henry Seddon and Others
Patna High Court · AIR 1940 Patna 516
Succession Act, 1925 — Section 172Transfer of Property Act, 1882 — Section 108
High Courts26 Jan 1940
Bigna Kuer and Others Vs Radha Prasad Rai
Patna High Court · AIR 1940 Patna 585
High Courts24 Jan 1940
Maksudan Lal Sahu Vs Niranjan Nath Das and Others
Patna High Court · AIR 1940 Patna 494
Chotanagpur Tenancy Act, 1908 — Section 46, 47Limitation Act, 1963 — Section 20(2)
High Courts24 Jan 1940
Kesrilal Kedia and Another Vs Emperor
Patna High Court · AIR 1940 Patna 373
Criminal Procedure Code, 1898 (CrPC) — Section 438Defence of India Ordinance, 1939 — Section 2(4)(b)
High Courts23 Jan 1940
Ramrup Rai Vs Firm Mahadeo Lal Nathmal
Patna High Court · AIR 1940 Patna 653
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts23 Jan 1940
Baijnath Ram Marwari Vs Rai Kumar Sinha
Patna High Court · AIR 1940 Patna 614
Bihar Tenancy Act, 1885 — Section 177ACivil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts19 Jan 1940
Ajodheya Lal Mahaseth and Another Vs Mahanth Brij Kishore Das
Patna High Court · AIR 1940 Patna 615
Bihar Tenancy Act, 1885 — Section 73Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1940
Gopal Bux Rai Vs Babu Shyambehari Singh
Patna High Court · AIR 1940 Patna 565
Civil Procedure Code, 1908 (CPC) — Section 69
High Courts19 Jan 1940
Moti Dusadh and Others Vs Emperor
Patna High Court · AIR 1940 Patna 479
Penal Code, 1860 (IPC) — Section 147, 225B, 323
High Courts19 Jan 1940
Shiva Prasad Singh Vs Mandira Kumari Debi
Patna High Court · AIR 1940 Patna 438
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A(1)(a)Limitation Act, 1908 — Article 113
High Courts18 Jan 1940
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Kesho Prasad Singh and Another
Patna High Court · AIR 1941 Patna 635
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Jan 1940
Karu Kandu Vs Emperor
Patna High Court · AIR 1940 Patna 410
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)Evidence Act, 1872 — Section 26
High Courts17 Jan 1940
Baij Nath Bhagat Vs Emperor
Patna High Court · AIR 1940 Patna 486
Penal Code, 1860 (IPC) — Section 44, 471
High Courts16 Jan 1940
Hridaysingh Vs Kailash Singh and Others
Patna High Court · AIR 1940 Patna 377
Negotiable Instruments Act, 1881 (NI) — Section 20