COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,388 of 2,660

High Courts05 Apr 1940

Ado Das Vs Bansi Das and Others

Patna High Court · AIR 1940 Patna 612

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High Courts04 Apr 1940

Gaya Prasad Singh Vs Jagadish Chandra Deo Dhabaldeb

Patna High Court · AIR 1940 Patna 561

Chotanagpur Tenancy Act, 1908 — Section 21, 230, 233

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High Courts04 Apr 1940

Akhauri Haliwant Sahay and Another Vs Deo Narain Mali and Others

Patna High Court · AIR 1941 Patna 181

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 23, 28

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High Courts02 Apr 1940

RAI BAHADUR LOKENATH PRASAD DHANDHANIA Vs COMMISSIONER OF INCOME TAX BIHAR AND ORISSA.

Patna High Court · AIR 1940 Patna 610 : (1940) 8 ITR 369

Income Tax Act, 1961 — Section 2

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High Courts02 Apr 1940

Lokenath Prasad Dhandhania Vs Commissioner of Income Tax

Patna High Court · AIR 1940 Patna 610(1)

Income Tax Act, 1961 — Section 2(14), 2(6A)

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High Courts02 Apr 1940

COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs PANDIT DHANESHWARDHAR MISRA.

Patna High Court · AIR 1941 Patna 27 : (1940) 8 ITR 416

Income Tax Act, 1961 — Section 2

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High Courts01 Apr 1940

Pirthi Raj Ganesh Das Vs Balmakund Marwari

Patna High Court · AIR 1940 Patna 557

Civil Procedure Code, 1908 (CPC) — Section 50, 51(b), 51(e)

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High Courts28 Mar 1940

Chaudhuri Bamdeb Das Vs Collector of Cuttack

Patna High Court · AIR 1940 Patna 304

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High Courts28 Mar 1940

Byomkesh Mukharji Vs Madhabji Mepa Maru and Others

Patna High Court · AIR 1940 Patna 609

Contract Act, 1872 — Section 46

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High Courts27 Mar 1940

Chhatar Singh Vs Syed Shah Qasim Ghani and Another

Patna High Court · AIR 1940 Patna 673

Bihar Tenancy Act, 1885 — Section 169(1)(c), 173, 67

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High Courts18 Mar 1940

Jhari Lal Gope and Others Vs Ramdhikari Missir

Patna High Court · AIR 1940 Patna 668

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High Courts15 Mar 1940

Bhikhali Tewary and Others Vs Achaibar Kuer and Others

Patna High Court · AIR 1940 Patna 471

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145

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High Courts15 Mar 1940

Mohamed Habib Vs Emperor

Patna High Court · AIR 1940 Patna 595

Penal Code, 1860 (IPC) — Section 304

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High Courts14 Mar 1940

Manlayak Singh Vs Ramkirit and others

Patna High Court · (1940) 03 PAT CK 0019

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High Courts13 Mar 1940

Bishun Prasad Vs Kamta Prasad Misra and Others

Patna High Court · AIR 1940 Patna 275

Bengal Land Revenue Sales Act, 1841 — Section 27

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High Courts13 Mar 1940

Bidyadhar Misra and Others Vs Radhashyam Panda and Others

Patna High Court · AIR 1941 Patna 353

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High Courts12 Mar 1940

Advocate-General Vs Bhikari Charan Mahanti and Another

Patna High Court · AIR 1940 Patna 588

Penal Code, 1860 (IPC) — Section 114, 379

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High Courts11 Mar 1940

Chaudhury Chandra Narain Jha Vs Emperor

Patna High Court · AIR 1940 Patna 603

Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 420, 511

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High Courts08 Mar 1940

Rameshwar Nath Vs Naramdeshwar Prasad Narain Singh and Another

Patna High Court · AIR 1940 Patna 627

Transfer of Property Act, 1882 — Section 76, 76(a)

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High Courts06 Mar 1940

Babu Upendra Nath Basu Vs Pandaya Gulab Sarkar

Patna High Court · AIR 1940 Patna 264

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 120(2)

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