High Courts27 May 1940
Tarachand Sah and Others Vs Emperor.
Patna High Court · AIR 1940 Patna 701
Penal Code, 1860 (IPC) — Section 114, 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,387 of 2,660
High Courts09 May 1940
Bhajan Singh and Another Vs Motipur Zamindari Co. Ltd.
Patna High Court · AIR 1940 Patna 675
Bihar Tenancy (Amendment) Act, 1937 — Section 9Bihar Tenancy Act, 1885 — Section 67
High Courts09 May 1940
People''s Co-operative Bank Ltd. Vs Shyam Narain and Another
Patna High Court · AIR 1940 Patna 629
High Courts09 May 1940
Madhusudan Mahanti Vs Emperor
Patna High Court · AIR 1940 Patna 613
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts07 May 1940
Harihar Prasad Singh and Others Vs Mt. Janak Dulari Kuer and Others
Patna High Court · AIR 1941 Patna 118
Bengal Tenancy Act, 1885 — Section 101, 102
High Courts07 May 1940
Sunder Mall and Others Vs Lachhmi Tewari and Others
Patna High Court · AIR 1940 Patna 467
Bengal Estates Partition Act, 1876 — Section 94Bihar Tenancy Act, 1885 — Section 22(2)
High Courts03 May 1940
Mukh Narain Singh and Others Vs Ramlochan Tiwari and Others
Patna High Court · AIR 1941 Patna 147
Limitation Act, 1963 — Article 132, 148Transfer of Property Act, 1882 — Section 95
High Courts01 May 1940
Tara Prasad Baliasey and Others Vs Baijnath Prasad Baliasey and Another
Patna High Court · AIR 1941 Patna 155
High Courts01 May 1940
Khimji Poonja and Co. Vs Ratanshi Hirji Bhojraj and Others
Patna High Court · AIR 1941 Patna 43
High Courts01 May 1940
Gansu Ram and Others Vs Mt. Parvati Kuer
Patna High Court · AIR 1941 Patna 130
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts29 Apr 1940
Lal Mohan Prasad Vs Govind Sahu and Others
Patna High Court · AIR 1940 Patna 620
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts19 Apr 1940
Bairagi Charan Das Vs Sarat Chandra Ghosh and Others
Patna High Court · AIR 1941 Patna 403
Provincial Small Cause Courts Act, 1887 — Section 25Succession Act, 1925 — Section 301
High Courts17 Apr 1940
Emperor Vs Girdhari Teli
Patna High Court · AIR 1940 Patna 605
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts15 Apr 1940
Shyam Jhulan Prasad Singh and Others Vs Satruhan Prasad Sahi and Others
Patna High Court · AIR 1940 Patna 703
Bihar Tenancy Act, 1885 — Section 188, 25(a)
High Courts15 Apr 1940
Ramphal Sahu and Others Vs Babu Satdeo Jha and Another
Patna High Court · AIR 1940 Patna 346
High Courts12 Apr 1940
N.L. Carrick Vs Emperor
Patna High Court · AIR 1941 Patna 395
Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Apr 1940
Bhagwan Dass Ramprosad Vs Secretary of State
Patna High Court · AIR 1941 Patna 157
Civil Procedure Code, 1908 (CPC) — Section 60(1)(i), 60(1)(k)
High Courts11 Apr 1940
Kameshwar Singh Bahadur and Others Vs Prasad Singh and Others
Patna High Court · AIR 1940 Patna 692
Public Demands Recovery Act — Section 46
High Courts10 Apr 1940
Subedar Mian Vs Sheo Shankar Missir
Patna High Court · AIR 1940 Patna 579
Contract Act, 1872 — Section 70
High Courts09 Apr 1940
Dhanukdhari Singh and Others Vs Ramratan Singh and Others
Patna High Court · AIR 1941 Patna 1
Bihar Money Lenders Act, 1938 — Section 11, 13Limitation Act, 1963 — Section 5