High Courts14 Aug 1940
Mt. Basumati Kuer Vs Mt. Harbansi Kuer and Another
Patna High Court · AIR 1941 Patna 95
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,386 of 2,660
High Courts14 Aug 1940
Bharat Dube Vs Emperor
Patna High Court · AIR 1941 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 307
High Courts13 Aug 1940
Radha Mohan Ahir and Another Vs Emperor
Patna High Court · AIR 1941 Patna 138
Penal Code, 1860 (IPC) — Section 215
High Courts12 Aug 1940
Kewal Saran Singh Vs Kamla Pati Lal and Others
Patna High Court · AIR 1940 Patna 717
Criminal Procedure Code, 1898 (CrPC) — Section 139, 139A(3)
High Courts09 Aug 1940
R.S. Sinha Vs Miss Salena Hector
Patna High Court · AIR 1941 Patna 151
Succession Act, 1925 — Section 242, 288(1)(c)
High Courts07 Aug 1940
Rani Bhuneshwari Kuar Vs The Commissioner of Income Tax
Patna High Court · AIR 1941 Patna 39
Income Tax Act, 1922 — Section 2, 66(3)
High Courts07 Aug 1940
Kunjbehari Rai Vs Buni Sinha and Others
Patna High Court · AIR 1941 Patna 50
Estates Partition Act, 1897 — Section 119Limitation Act, 1963 — Article 14, 14 Schedule 1
High Courts07 Aug 1940
RANI BHUBNESHWARI KUAR Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1940) 8 ITR 550
Income Tax Act, 1922 — Section 2, 66(3)
High Courts06 Aug 1940
Sagarmal Marwari Vs Bhuthu Ram and Others
Patna High Court · AIR 1941 Patna 99
Bihar Money Lenders Act, 1938 — Section 8Government of India Act, 1935 — Section 100Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts05 Aug 1940
Chamru Lal Vs Shyam Sundar Lal and Another
Patna High Court · AIR 1940 Patna 699
High Courts05 Aug 1940
Cuttack Municipality Vs Surendra Nath Sahu
Patna High Court · AIR 1940 Patna 706
Bihar and Orissa Municipal Act, 1922 — Section 282, 282(1), 291(j)
High Courts02 Aug 1940
Mt. Saroor Fatima Vs Chaudhury Sheikh Mohammad Safiuddin and Others
Patna High Court · AIR 1941 Patna 49
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Jul 1940
Santosh Kumar Bose Vs Jaladsashi Devi
Patna High Court · AIR 1941 Patna 18
Succession Act, 1925 — Section 152, 258
High Courts26 Jul 1940
Chota Nagpur Banking Association Ltd. Vs Radha Gobinda Singh and Others
Patna High Court · AIR 1941 Patna 561
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 3Government of India Act, 1915 — Section 92(1)Money Lenders Act — Section 11
High Courts25 Jul 1940
Gopal Mahton and Another Vs Emperor
Patna High Court · AIR 1941 Patna 161
Penal Code, 1860 (IPC) — Section 186, 21
High Courts24 Jul 1940
Sheodhar Prasad Singh and Others Vs Kishun Prasad Singh and Others
Patna High Court · AIR 1941 Patna 4
Partition Act, 1893 — Section 4
High Courts23 Jul 1940
Ram Prasad Singh Vs Radha Panday and Another
Patna High Court · AIR 1941 Patna 37
Specific Relief Act, 1877 — Section 9
High Courts29 May 1940
Bindeshwari Singh and Others Vs Raghunandan Mahto and Others
Patna High Court · AIR 1940 Patna 559
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145