High Courts16 Oct 1940
Mahabir Sah and Others Vs Emperor
Patna High Court · AIR 1941 Patna 136
Penal Code, 1860 (IPC) — Section 186, 206
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,384 of 2,660
High Courts03 Oct 1940
Secretary of State Vs Sagarmal Marwari and Another
Patna High Court · AIR 1941 Patna 517
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts03 Oct 1940
Raghunath Gope Vs Emperor
Patna High Court · AIR 1941 Patna 175
Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 411
High Courts03 Oct 1940
Naim Sahib Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1941 Patna 244
Transfer of Property Act, 1882 — Section 107, 116
High Courts02 Oct 1940
Mundrika Singh and Others Vs Nand Lal Singh and Others
Patna High Court · AIR 1941 Patna 204
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts02 Oct 1940
Kdar Nath and Another Vs Emperor
Patna High Court · AIR 1941 Patna 209
Arms Act, 1959 — Section 19(f), 21Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Sept 1940
Goni Mahton and Others Vs Emperor
Patna High Court · AIR 1941 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts27 Sept 1940
Chander Kuer and Others Vs Emperor
Patna High Court · AIR 1941 Patna 206
Criminal Procedure Code, 1898 (CrPC) — Section 70Penal Code, 1860 (IPC) — Section 147, 354
High Courts26 Sept 1940
Joshyula Satyanarayana Sidhanti Vs Berhampore Municipal Council
Patna High Court · AIR 1942 Patna 42
High Courts25 Sept 1940
Emperor Vs Albert Barney
Patna High Court · AIR 1941 Patna 163
Criminal Procedure Code, 1898 (CrPC) — Section 443, 447
High Courts24 Sept 1940
Mon Mohan Singh Vs Raghu Nandan Singh and Others
Patna High Court · AIR 1941 Patna 465
Encumbered Estates Act, 1934 — Section 3
High Courts23 Sept 1940
Ramgobind Prasad and Another Vs Gulab Chand Sahu and Others
Patna High Court · AIR 1941 Patna 430
Evidence Act, 1872 — Section 159, 34
High Courts19 Sept 1940
Baidyanath Mahanty Vs Emperor
Patna High Court · AIR 1942 Patna 145(1)
Penal Code, 1860 (IPC) — Section 411
High Courts18 Sept 1940
Mt. Bibi Umatul Rasul Vs Mt. Lakho Kuer
Patna High Court · AIR 1941 Patna 405
Court Fees Act, 1870 — Article 17 Schedule 2Limitation Act, 1963 — Article 166
High Courts18 Sept 1940
Mahadeo Das Vs Tribeni Prasad Singh and Others
Patna High Court · AIR 1941 Patna 404
High Courts18 Sept 1940
Jadunandan Singh and Another Vs Emperor
Patna High Court · AIR 1941 Patna 129
Penal Code, 1860 (IPC) — Section 324, 384
High Courts11 Sept 1940
Sri Padma Kumari Patto Mahadevi Vs Nanda Padhan and Another
Patna High Court · AIR 1941 Patna 219
Limitation Act, 1963 — Section 8Transfer of Property Act, 1882 — Section 123
High Courts11 Sept 1940
Suba Raut Vs Dindeual Choudhury and Others
Patna High Court · AIR 1941 Patna 205
Evidence Act, 1872 — Section 32(5)Specific Relief Act, 1877 — Section 42
High Courts06 Sept 1940
COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA Vs KUMAR KAMAKSHA NARAIN SINGH, MAHARAJA OF PADMA.
Patna High Court · AIR 1940 Patna 633 : (1940) 8 ITR 563
Income Tax Act, 1961 — Section 12, 9Transfer of Property Act, 1882 — Section 105, 108, 12, 4, 55
High Courts06 Sept 1940
Kusum Kumari Vs Firm Harnath Rai Biriraj
Patna High Court · AIR 1941 Patna 240
Civil Procedure Code, 1908 (CPC) — Section 47, 60