COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,383 of 2,660

High Courts21 Nov 1940

Liquidator Nawadah Bazar Co-operative Society Vs Domi Ram Chaudhary

Patna High Court · AIR 1941 Patna 438

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 80Co-operative Societies Act, 1912 — Section 42(1)Public Demands Recovery Act — Section 46

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High Courts20 Nov 1940

Harnath Singh and Another Vs Maiya Ambika Devi and Another

Patna High Court · AIR 1941 Patna 301

Transfer of Property Act, 1882 — Section 58, 68

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High Courts20 Nov 1940

RAI BAHADUR H. P. BANERJEE Vs COMMISSIONER OF Income Tax, BHIAR and ORISSA.

Patna High Court · (1941) 9 ITR 137

Contract Act, 1872 — Section 2, 25Income Tax Act, 1961 — Section 44D

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High Courts20 Nov 1940

Lalji Mandal and Others Vs Parbal Mandal and Others

Patna High Court · AIR 1941 Patna 224

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High Courts20 Nov 1940

Joyram Narayan and Another Vs Shiva Prasad Singh and Another

Patna High Court · AIR 1941 Patna 416

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High Courts20 Nov 1940

Mt. Dirji Vs Smt. Goalin

Patna High Court · AIR 1941 Patna 65

Government of India Act, 1915 — Section 107

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High Courts16 Nov 1940

Dwarika Lohar and Others Vs Emperor

Patna High Court · AIR 1941 Patna 223

Penal Code, 1860 (IPC) — Section 395, 411, 412

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High Courts16 Nov 1940

Bangali Ahir and Another Vs Chaturbhuj Prasad

Patna High Court · AIR 1941 Patna 241

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 118

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High Courts16 Nov 1940

Mt. Besar Kuar and Another Vs Ramhit Singh and Others

Patna High Court · AIR 1941 Patna 167

Registration Act, 1908 — Section 17

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High Courts15 Nov 1940

Jai Narain Raut and Others Vs Mt. Dhaneshari and Others

Patna High Court · AIR 1941 Patna 222

Bihar Tenancy Act, 1885 — Section 49, 49A

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High Courts15 Nov 1940

Kanhai Sahu Vs Emperor

Patna High Court · AIR 1941 Patna 53

Bihar and Orissa Excise Act, 1915 — Section 19(4), 47(a), 94

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High Courts12 Nov 1940

Jinilal Mandal Vs Chanderdeo Prosad and Others

Patna High Court · AIR 1941 Patna 419

Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 203

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High Courts12 Nov 1940

Sheikh Mohammad Nagir and Others Vs Sheikh Alauddin Ahmad and Another

Patna High Court · AIR 1941 Patna 213

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Limitation Act, 1963 — Article 182(2), 182(3)

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High Courts12 Nov 1940

Mt. Krishna Vati Babu and Others Vs Mt. Gunjari

Patna High Court · AIR 1941 Patna 299

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High Courts11 Nov 1940

Gopi Lohar and Others Vs Maheshwar Prasad Narain Singh and Others

Patna High Court · AIR 1941 Patna 141

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21

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High Courts08 Nov 1940

Secretary of State Vs Ram Bachan Lal and Another

Patna High Court · AIR 1941 Patna 422

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High Courts06 Nov 1940

Ram Kripal Singh and Others Vs Sidheshwar Singh and Others

Patna High Court · AIR 1941 Patna 516

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145

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High Courts06 Nov 1940

Udai Chand Lal Vs Firm Pannalal Champalal and Others

Patna High Court · AIR 1941 Patna 174

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High Courts25 Oct 1940

Rampadarath Singh Vs Emperor

Patna High Court · AIR 1941 Patna 513

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High Courts17 Oct 1940

Sheikh Abdul Ahad and Another Vs Harikishun and Others

Patna High Court · AIR 1941 Patna 201

Bengal Tenancy Act, 1885 — Section 103Limitation Act, 1963 — Article 131

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