High Courts28 Jan 1941
Madho Prasad Singh Vs Mukutdhari Singh and Others
Patna High Court · AIR 1941 Patna 378
Bihar Money Lenders Act, 1938 — Section 7, 8
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,381 of 2,660
High Courts28 Jan 1941
Gopal Prasad Vs Ramprasad Gupta and Others
Patna High Court · AIR 1941 Patna 377
Money Lenders Act — Section 11, 8
High Courts28 Jan 1941
Ramlakhan Dhobi Vs Rachheya Kalwar and Others
Patna High Court · AIR 1941 Patna 287
Criminal Procedure Code, 1898 (CrPC) — Section 258
High Courts28 Jan 1941
Jugal Prasad Missir and Others Vs Jaduband Narayan Missir and Others
Patna High Court · AIR 1941 Patna 483
High Courts27 Jan 1941
Dwarka Singh and Others Vs Babu Jamuna Singh and Others
Patna High Court · AIR 1941 Patna 281
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147
High Courts24 Jan 1941
HALKHORI RAM AND OTHERS Vs KING-EMPEROR.
Patna High Court · (1941) 9 ITR 311 : (1941) 9 ITR 209
Criminal Procedure Code, 1898 (CrPC) — Section 195Income Tax Act, 1961 — Section 22, 23, 52Penal Code, 1860 (IPC) — Section 109, 120B, 177, 193, 195
High Courts24 Jan 1941
Sita Ram Vs Lachman Lal Goswami
Patna High Court · AIR 1942 Patna 50
Civil Procedure Code, 1908 (CPC) — Section 11, 47Transfer of Property Act, 1882 — Section 67
High Courts23 Jan 1941
Ishwari Prasad Singh and Others Vs Sir Kameshwar Singh Bahadur and Others
Patna High Court · AIR 1941 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Jan 1941
Gulab Chand Prasad Vs Ram Kumar and Others
Patna High Court · AIR 1941 Patna 296
Bihar Money Lenders Act, 1938 — Section 7Transfer of Property Act, 1882 — Section 76(h)
High Courts21 Jan 1941
Sm. Jagatmaya Kumri Vs Munshi Ram Bahadur Prasad
Patna High Court · AIR 1941 Patna 459
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 8, 8(a)
High Courts20 Jan 1941
Noor Mohamad and Others Vs Sonu Mistri and Others
Patna High Court · AIR 1941 Patna 429
Contract Act, 1872 — Section 56
High Courts20 Jan 1941
Basantilal Marwary Vs Thakur Jamuna Prasad Singh
Patna High Court · AIR 1941 Patna 417
High Courts13 Jan 1941
Hari Lal Singh Vs Deo Narain Singh
Patna High Court · AIR 1941 Patna 370
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts08 Jan 1941
Equitable Coal Co. Ltd. Vs Amrita Nath Mitter and Others
Patna High Court · AIR 1941 Patna 472
High Courts06 Jan 1941
Imamuddin Mian Vs Emperor
Patna High Court · AIR 1941 Patna 284
Arms Act, 1878 — Section 19(e), 19(f)
High Courts06 Jan 1941
Jagdeo Singh and Another Vs Babu Lal Sah
Patna High Court · AIR 1941 Patna 499
Bihar Tenancy Act, 1885 — Article 6 Schedule 3Limitation Act, 1963 — Section 15, 9
High Courts03 Jan 1941
Prasad Gareri Vs Mt. Kesari and Another
Patna High Court · AIR 1941 Patna 444
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488