High Courts05 Mar 1941
Babu Brijmohan Singh Vs Choudhury Bhuneshwar Prasad Singh and Others
Patna High Court · AIR 1941 Patna 255
Civil Procedure Code, 1908 (CPC) — Section 109(c), 34
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,380 of 2,660
High Courts04 Mar 1941
SRI MAHANT HARIHAR GIR Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1941) 9 ITR 330 : (1941) 9 ITR 246
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 66Income Tax Act, 1961 — Section 51
High Courts04 Mar 1941
Ram Lagan Singh and Others Vs Ram Bilochan Singh and Others
Patna High Court · AIR 1942 Patna 166
Limitation Act, 1963 — Section 19, 19(1)
High Courts28 Feb 1941
Banka Das Vs Srinivas Padhi
Patna High Court · AIR 1941 Patna 616
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1941
Radhamoni Devi Vs Gobind Chandar Das
Patna High Court · AIR 1942 Patna 196
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Feb 1941
Sreekant Lal Vs Ajodhya Singh and Others
Patna High Court · AIR 1941 Patna 390
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 16, 16(1)
High Courts25 Feb 1941
Bhagwari Prasad Vs Sahadeo Upadhaya
Patna High Court · AIR 1941 Patna 413
Bihar Tenancy Act, 1885 — Section 26B, 26N, 48A
High Courts20 Feb 1941
Ananta Sahu Vs Baraju Sahu
Patna High Court · AIR 1941 Patna 624
Civil Procedure Code, 1908 (CPC) — Section 115, 42Presidency Small Cause Courts Act, 1882 — Section 25
High Courts19 Feb 1941
Satyabadi Pradhan Vs Kanhei Pradhan
Patna High Court · AIR 1943 Patna 72
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts18 Feb 1941
Chagganlal Marwari and Others Vs Indra Keot and Others
Patna High Court · AIR 1941 Patna 495
High Courts14 Feb 1941
Mt. Jainatun Nissa Bibi and Another Vs Mt. Idrakun Nissa
Patna High Court · AIR 1941 Patna 638
Civil Procedure Code, 1908 (CPC) — Section 115(e)
High Courts03 Feb 1941
Bhutnath Khawas Vs Dasrathi Das
Patna High Court · AIR 1941 Patna 544
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561APenal Code, 1860 (IPC) — Section 385
High Courts03 Feb 1941
Bharosa Singh and Another Vs Kamla Pati Pandey
Patna High Court · AIR 1941 Patna 300
Bihar Private Irrigation Works Act, 1922 — Section 42(d), 5
High Courts03 Feb 1941
Chairman Vs Mt. Ramnandi Kuer and Others
Patna High Court · AIR 1941 Patna 548
Criminal Procedure Code, 1898 (CrPC) — Section 245(1)
High Courts30 Jan 1941
Alekh Chandra and Others Vs Krishna Chandra Gajapat Narayan Deo
Patna High Court · AIR 1941 Patna 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, 50
High Courts30 Jan 1941
M. Noorul Hoda Vs Rai Nohar Prasad Verma
Patna High Court · AIR 1941 Patna 428
Limitation Act, 1963 — Article 179
High Courts30 Jan 1941
Bulaki Mahton Vs Mt. Dulia and Others
Patna High Court · AIR 1941 Patna 368
Succession Act, 1925 — Section 63
High Courts29 Jan 1941
Jiwachh Mahtha Vs Banwari Sah Ramlagan Ram and Others
Patna High Court · AIR 1941 Patna 285
High Courts29 Jan 1941
Sambhu Gosain and Another Vs Piyari Mian
Patna High Court · AIR 1941 Patna 351