High Courts29 Apr 1941
Bishwanath Singh Sharma Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 65(1)
Income Tax Act, 1961 — Section 66(3), 66(8)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,378 of 2,660
High Courts29 Apr 1941
BISHWANATH SINGH SHARMA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1942 Patna 65 : (1941) 9 ITR 474
Income Tax Act, 1961 — Section 66(3)
High Courts29 Apr 1941
Maharaja Bahadur Sir Pradyat Kumara Tagore Vs Babu Jyotish Chandra Das Gupta
Patna High Court · AIR 1942 Patna 195
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts28 Apr 1941
KANIRAM GANPAT RAI Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1941 Patna 527 : (1941) 9 ITR 332
High Courts24 Apr 1941
Jamuna Singh and Others Vs Sheonandan Singh and Another
Patna High Court · AIR 1941 Patna 486
Transfer of Property Act, 1882 — Section 68(1)(a)
High Courts23 Apr 1941
Nisar Mohammad Khan and Others Vs Tauquir Ahmad and Others
Patna High Court · AIR 1941 Patna 529
High Courts22 Apr 1941
Girdharan Prasad Missir and Others Vs Bholi Ram and Others
Patna High Court · AIR 1941 Patna 574
High Courts22 Apr 1941
Moinuddin Vs Sheogobind Sahu and Another
Patna High Court · AIR 1941 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 147, 148
High Courts22 Apr 1941
Chinti Kaharin and Others Vs Kripashankar Warrah and Others
Patna High Court · AIR 1941 Patna 488
Transfer of Property Act, 1882 — Section 106
High Courts22 Apr 1941
Mayadhar Swain Vs Netrananda Mahanty
Patna High Court · AIR 1941 Patna 606
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 403
High Courts18 Apr 1941
Durga Singh and Others Vs Sugambar Singh
Patna High Court · AIR 1941 Patna 481
High Courts17 Apr 1941
PROVINCE OF BIHAR Vs MAHARAJA PRATAP UDAI NATH SAHI DEO OF RATUGARH AND ANOTHER.
Patna High Court · AIR 1941 Patna 289
Government of India Act, 1935 — Section 311Transfer of Property Act, 1882 — Section 117
High Courts17 Apr 1941
Bikrama Lal Vs Maharaj Bahadur Ram Ran Bijaya Prasad Singh
Patna High Court · AIR 1941 Patna 508
Bihar Tenancy Act, 1885 — Section 177A, 177A(b)
High Courts17 Apr 1941
JHALAK PRASAD SINGH AND OTHERS Vs PROVINCE OF BIHAR.
Patna High Court · (1941) 9 ITR 386
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 100, 108, 109, 110, 141
High Courts16 Apr 1941
Jharia Mines Board Vs Kartar Ad-dharmi and Another
Patna High Court · AIR 1941 Patna 482
Bihar and Orissa Mining Settlements Act, 1920 — Section 25(1)(x)Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts08 Apr 1941
Shaikh Mohammad Zobair Vs Mt. Bibi Sahidan and Others
Patna High Court · AIR 1942 Patna 210
Oudh Laws Act, 1876 — Section 9Transfer of Property Act, 1882 — Section 130, 6(d)
High Courts08 Apr 1941
Debabrata Banerjee Vs Bank of Bihar Ltd.
Patna High Court · AIR 1941 Patna 562
Bihar Money Lenders Act, 1938 — Section 18Civil Procedure Code, 1908 (CPC) — Section 47Money Lenders Act — Section 8
High Courts08 Apr 1941
Smt. Mahamaya Ojhain Vs Laheriasarai Central Co-operative Bank Ltd.
Patna High Court · AIR 1941 Patna 497
Companies Act, 1956 — Section 153
High Courts04 Apr 1941
Uma Shankar Prasad Vs Bank of Bihar Ltd. and Another
Patna High Court · AIR 1942 Patna 201
Limitation Act, 1963 — Article 57, 85
High Courts02 Apr 1941
Rai Bageshwari Prasad and Another Vs Tulsi Garain
Patna High Court · AIR 1941 Patna 463
Bihar Tenancy Act, 1885 — Section 104H, 112Court Fees Act, 1870 — Section 7(iv)(c)