High Courts29 Jul 1941
Inderchand Vs Secretary of State
Patna High Court · AIR 1942 Patna 87(1)
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 28(4)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,377 of 2,660
High Courts29 Jul 1941
Sm. Pankajini Debi Vs Pramatha Nath Ghosh and Another
Patna High Court · AIR 1942 Patna 95
High Courts29 Jul 1941
Udho Singh Vs Emperor
Patna High Court · AIR 1941 Patna 614
Penal Code, 1860 (IPC) — Section 411
High Courts29 Jul 1941
Midnapore Zamindari Co., Ltd. Vs Chintamoni Mandal and Others
Patna High Court · AIR 1941 Patna 600
Bihar Tenancy Act, 1885 — Section 169Chotanagpur Tenancy Act, 1908 — Section 209, 60
High Courts28 Jul 1941
Ramdas Sahu Vs Kapil Sahu and Others
Patna High Court · AIR 1942 Patna 37
Chotanagpur Tenancy Act, 1908 — Section 48A(1), 48A(2), 60
High Courts25 Jul 1941
Kailash Singh and Others Vs Emperor
Patna High Court · AIR 1941 Patna 613
Penal Code, 1860 (IPC) — Section 147, 379
High Courts24 Jul 1941
Abbas Khan and Another Vs Sk. Mohammad Hussain and Another
Patna High Court · AIR 1941 Patna 593
Bihar Tenancy Act, 1885 — Section 25, 26A, 3(9)
High Courts23 Jul 1941
Janak Singh and Another Vs Emperor
Patna High Court · AIR 1941 Patna 623
Penal Code, 1860 (IPC) — Section 114, 147, 323
High Courts23 Jul 1941
Mt. Tetar Kuar and Others Vs Chhotu Das
Patna High Court · AIR 1941 Patna 601
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Jun 1941
Sukar Sao and Others Vs Emperor
Patna High Court · AIR 1941 Patna 560
Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 147
High Courts06 Jun 1941
Rani Bhuwneshwar Kuer and Another Vs Rajkumar Raghubansmani Prasad Narain Singh
Patna High Court · AIR 1942 Patna 43
High Courts06 Jun 1941
Chhanoo Prasad Singh and Others Vs Sakhichand Sahu
Patna High Court · AIR 1942 Patna 45
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts14 May 1941
Ganga Prasad Naek Vs Bhagwat Deo and Others
Patna High Court · AIR 1942 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 302, 326
High Courts13 May 1941
Ramdhani Gope and Others Vs Jagesher Mahto
Patna High Court · AIR 1941 Patna 526
Criminal Procedure Code, 1898 (CrPC) — Section 431, 438Penal Code, 1860 (IPC) — Section 498
High Courts08 May 1941
Ghasi Sahu and Others Vs Shib Sahu and Another
Patna High Court · AIR 1942 Patna 140
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 12, 13Chotanagpur Tenancy Act, 1908 — Section 208
High Courts07 May 1941
Rampratap Marwari Vs Lachman Mistry
Patna High Court · AIR 1941 Patna 485
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 78
High Courts06 May 1941
Raghunandan Sahai Vs Jaigobind Sahay and Others
Patna High Court · AIR 1942 Patna 194
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 27, 28(5)
High Courts06 May 1941
Lakhman Kurmi Vs Emperor
Patna High Court · AIR 1941 Patna 478
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a), 118
High Courts02 May 1941
Mt. Bibi Kaniz Ayesha and Another Vs Mojibul Hassan Khan and Others
Patna High Court · AIR 1942 Patna 230
Civil Procedure Code, 1908 (CPC) — Section 66