High Courts02 Apr 1941
Thakur Harkishore Prasad Sinha Vs Babu Loknath Prasad Dhandhania
Patna High Court · AIR 1941 Patna 502
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,379 of 2,660
High Courts01 Apr 1941
P.C. Lal Choudhury Vs Bilto Mahto
Patna High Court · AIR 1941 Patna 572
Bihar Tenancy Act, 1885 — Section 112A(1)(d), 15
High Courts29 Mar 1941
INDERCHAND Vs SECRETARY OF STATE FOR INDIA IN COUNCIL.
Patna High Court · AIR 1942 Patna 87 : (1941) 9 ITR 673
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts28 Mar 1941
Nehal Khan Vs Felu Dome and Others
Patna High Court · AIR 1941 Patna 490
Chotanagpur Tenancy Act, 1908 — Section 213Limitation Act, 1963 — Article 12
High Courts26 Mar 1941
M. Subba Rao Vs Gopinath Sahu and Another
Patna High Court · AIR 1942 Patna 169
High Courts26 Mar 1941
Sashinath Choudhury Vs Ugranarain Chaudhury and Others
Patna High Court · AIR 1941 Patna 507
High Courts25 Mar 1941
Mangal Singh and Others Vs Emperor
Patna High Court · AIR 1941 Patna 384
Penal Code, 1860 (IPC) — Section 341
High Courts24 Mar 1941
Kunja Behari Misra and Others Vs Bendudhar Panda and Another
Patna High Court · AIR 1942 Patna 185(1)
Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 73
High Courts24 Mar 1941
Anathabandhu Sahu Vs Babu Lal
Patna High Court · AIR 1943 Patna 79
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts24 Mar 1941
Jagdish Chandra Deo Dhabal Deb Vs Biseswar Lal Agarwalla and Others
Patna High Court · AIR 1941 Patna 536
Evidence Act, 1872 — Section 116
High Courts20 Mar 1941
Pandey Parasnath Rai Vs Municipal Corporation
Patna High Court · AIR 1941 Patna 401
Bihar and Orissa Municipal Act, 1922 — Section 192
High Courts18 Mar 1941
Raja Jagdish Chandra Deo Dhabal Deb Vs Rai Pada Dhal and Others
Patna High Court · AIR 1941 Patna 458
Succession Act, 1925 — Section 105, 109
High Courts18 Mar 1941
Hari Kant Jha Vs Nathu Choudhury and Another
Patna High Court · AIR 1941 Patna 504
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts18 Mar 1941
Kashi Nath Singh Vs Dulhin Gulzari Kuer
Patna High Court · AIR 1941 Patna 475
Succession Act, 1925 — Section 283
High Courts17 Mar 1941
Noor Mohammad Vs Abdul Fateh and Others
Patna High Court · AIR 1941 Patna 461
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 211
High Courts06 Mar 1941
Deva Prasanna Mukherji Vs Lakhi Narayan Mandal and Another
Patna High Court · AIR 1942 Patna 108
High Courts06 Mar 1941
Ramautar Sao Vs Ram Gobind Sao and Others
Patna High Court · AIR 1942 Patna 60
Court Fees Act, 1870 — Section 7(iv)(e)Specific Relief Act, 1877 — Section 39
High Courts06 Mar 1941
Binjiraj Marwari and Others Vs Mathuri Rai and Others
Patna High Court · AIR 1941 Patna 512
Bihar Money Lenders Act, 1938 — Section 11, 12
High Courts05 Mar 1941
Raja Brajasunder Deb and Others Vs Raja Rajendra Narayan Bhanj Deo
Patna High Court · AIR 1941 Patna 269
Civil Procedure Code, 1908 (CPC) — Section 109, 110