High Courts16 Sept 1941
Deonandan Mahto and Another Vs Chalitar Mahton
Patna High Court · AIR 1942 Patna 107
Criminal Procedure Code, 1898 (CrPC) — Section 407, 413Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,375 of 2,660
High Courts12 Sept 1941
Adhik Lal Pathak Vs Emperor
Patna High Court · AIR 1942 Patna 156
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 393
High Courts10 Sept 1941
Domi Ram Chaudhuri Vs Liquidator, Nawadah Bazar Co-operative Society
Patna High Court · AIR 1942 Patna 148
Bihar and Orissa Co-operative Societies Act, 1935 — Section 57(2)Public Demands Recovery Act — Section 18
High Courts09 Sept 1941
Girish Chandra Chakraverty Vs Sananda Patra and Others
Patna High Court · AIR 1942 Patna 425
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts08 Sept 1941
Sundar Gir Gossain Vs Jadunandan Jha and Others
Patna High Court · AIR 1942 Patna 289
High Courts05 Sept 1941
Sadhu Charan Parija and Others Vs Krishnamani Dei and Others
Patna High Court · AIR 1942 Patna 181
Limitation Act, 1963 — Article 62, 5
High Courts05 Sept 1941
Ramsakal Singh Vs Emperor
Patna High Court · AIR 1942 Patna 130
Census Act, 1948 — Section 10, 9(a)
High Courts05 Sept 1941
Sudhir Kumar Neogi and Another Vs Emperor
Patna High Court · AIR 1942 Patna 46
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352
High Courts02 Sept 1941
Jogendra Sahu and Another Vs Gunei Sahu and Others
Patna High Court · AIR 1942 Patna 311
High Courts02 Sept 1941
Emperor Vs Dubai
Patna High Court · AIR 1942 Patna 113
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 374
High Courts01 Sept 1941
Emperor Vs Gourishankar Bohidar
Patna High Court · AIR 1942 Patna 58
Criminal Procedure Code, 1898 (CrPC) — Section 345(2)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 Aug 1941
Jado Singh and Another Vs Bishunath Lal Kanedia Marwari and Another
Patna High Court · AIR 1942 Patna 71
Bengal Tenancy Act, 1885 — Section 48
High Courts28 Aug 1941
Janak Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 446
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts28 Aug 1941
Meghu Chamar and Another Vs Emperor
Patna High Court · AIR 1942 Patna 439
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts26 Aug 1941
Shyam Behari and Another Vs Rameshwar Prasad Sahu and Others
Patna High Court · AIR 1942 Patna 213
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(1), 12A(3)
High Courts26 Aug 1941
Harbans Narayan Singh and Others Vs Uma Shankar Prasad
Patna High Court · AIR 1942 Patna 68
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 175
High Courts22 Aug 1941
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Sakalpat Tewary and Another
Patna High Court · AIR 1942 Patna 56
High Courts22 Aug 1941
Ramsewak Kurmi and Others Vs Sri Thakurji Maharaj and Another
Patna High Court · AIR 1942 Patna 41
Bihar Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts20 Aug 1941
Sital Prasad and Others Vs Surendra Nath Chatterji
Patna High Court · AIR 1942 Patna 70
Bihar Tenancy Act, 1885 — Section 112A, 38, 52
High Courts20 Aug 1941
Kunja Bihari Chandra Vs Emperor
Patna High Court · AIR 1942 Patna 52
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 302