High Courts26 Nov 1941
Ajit Kumar Maitar Vs Joynarayon Agarwalla
Patna High Court · AIR 1942 Patna 443
Bihar Money Lenders Act, 1938 — Section 3, 4
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,373 of 2,660
High Courts24 Nov 1941
Babu Tirjugi Prasad Singh and Others Vs Premsukh Das and Others
Patna High Court · AIR 1942 Patna 392
Bihar Tenancy Act, 1885 — Section 158B, 166, 167
High Courts21 Nov 1941
Lachuman Singh and Another Vs Emperor
Patna High Court · AIR 1942 Patna 281
Penal Code, 1860 (IPC) — Section 332, 342, 363
High Courts21 Nov 1941
Pandit Ram Kumar Missir and Another Vs Pandit Ram Nath Missir
Patna High Court · AIR 1942 Patna 315
Registration Act, 1908 — Section 17(1)(b), 17(2)(xi)
High Courts19 Nov 1941
Somar Singh and Others Vs Banke Behari Lall and Others
Patna High Court · AIR 1942 Patna 375
Bihar Tenancy Act, 1885 — Section 69, 70, 70(4)
High Courts17 Nov 1941
Lal Bahadur Singh Vs Bishwanath Prasad Singh and Others
Patna High Court · AIR 1942 Patna 237
Civil Procedure Code, 1908 (CPC) — Section 47Money Lenders Act — Section 13
High Courts13 Nov 1941
Muni Lal Agarwal Vs Balbhadar Proshad and Another
Patna High Court · AIR 1942 Patna 422
Civil Procedure Code, 1908 (CPC) — Section 36Guardians and Wards Act, 1890 — Section 41(3), 45
High Courts12 Nov 1941
Laloo Kahar Vs Emperor
Patna High Court · AIR 1942 Patna 439(1)
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts12 Nov 1941
Ram Deyal Kahar Vs Emperor
Patna High Court · AIR 1942 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Nov 1941
Ramsankar Bandopadaya and Others Vs Khudiram Dutt and Others
Patna High Court · AIR 1942 Patna 328
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts11 Nov 1941
Lal Singh Vs Ramnarain Ram and Others
Patna High Court · AIR 1942 Patna 138
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7, 8
High Courts11 Nov 1941
Basangi Kui and Others Vs Emperor
Patna High Court · AIR 1942 Patna 321
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 147, 149
High Courts10 Nov 1941
Ramsumiran Pande Vs Emperor
Patna High Court · AIR 1942 Patna 291
Penal Code, 1860 (IPC) — Section 328
High Courts07 Nov 1941
Udaibhan Singh and Others Vs Paras Pande and Others
Patna High Court · AIR 1942 Patna 287
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts31 Oct 1941
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Ami Tewary and Others
Patna High Court · AIR 1942 Patna 131
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 12, 15(a)
High Courts30 Oct 1941
Kueshwar Jha and Another Vs Uma Kant Jha and Others
Patna High Court · AIR 1942 Patna 188
Limitation Act, 1963 — Section 23, 28
High Courts30 Oct 1941
Sir Kameshwar Singh Bahadur Vs Hari Chand Pandey and Others
Patna High Court · AIR 1942 Patna 112
High Courts29 Oct 1941
Sidheshwar Prasad Singh Vs Sonu Lal and Others
Patna High Court · AIR 1942 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, 47