High Courts15 Dec 1941
Sheo Dayal Narain Vs Mt. Moti Kuer and Another
Patna High Court · AIR 1942 Patna 238
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Section 131, 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,372 of 2,660
High Courts12 Dec 1941
Ramdeo Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 481
Criminal Procedure Code, 1898 (CrPC) — Section 286Penal Code, 1860 (IPC) — Section 22, 395
High Courts11 Dec 1941
Krishna Panda and Another Vs Jhora Chodhurani and Others
Patna High Court · AIR 1942 Patna 429
High Courts09 Dec 1941
Commissioners of Patna City Municipality Vs Syed Shah hamid Hussain Sajjadanashin Dargah Hazrat Shah Arzani
Patna High Court · AIR 1942 Patna 360
Bengal Municipal Act, 1884 — Section 30Bihar and Orissa Municipal Act, 1922 — Section 58Bihar and Orissa Municipal Survey Act, 1920 — Section 11
High Courts08 Dec 1941
Rameshwari Pasi Vs Emperor
Patna High Court · AIR 1942 Patna 250
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 397, 412
High Courts08 Dec 1941
Dulhin Rajkishore Kuer Vs Muhammad Qaiyum and Others
Patna High Court · AIR 1942 Patna 366
Civil Procedure Code, 1908 (CPC) — Section 99Specific Relief Act, 1877 — Section 22
High Courts08 Dec 1941
Berhampore Municipality by Executive Authority, the Commissioner Vs Adam Hajee Ahmad
Patna High Court · AIR 1943 Patna 381
High Courts08 Dec 1941
Dilmohammad @ Muslim Sheikh Vs Emperor
Patna High Court · AIR 1942 Patna 420
Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Dec 1941
Kamal Mishore Narayan Choudhary Vs Birjender Narain Choudhary and Others
Patna High Court · AIR 1942 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
High Courts05 Dec 1941
Maharaja Bahadur Ramranbijaya Pd. Singh and Others Vs Naubat Rai and Others
Patna High Court · AIR 1942 Patna 346
High Courts04 Dec 1941
Rajaram Singh Vs Keshari Rai and Another
Patna High Court · AIR 1942 Patna 468
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A, 141
High Courts02 Dec 1941
Mahadebram and Another Vs Jagannath Mahaprabhu of Dakhin Parswa Math and Another
Patna High Court · AIR 1942 Patna 337(1)
High Courts02 Dec 1941
Shyam Ballav Nandi Vs Dologobind Sahu and Another
Patna High Court · AIR 1942 Patna 395
Limitation Act, 1963 — Section 19, 20
High Courts02 Dec 1941
Paran Munda and Another Vs Santosh Mahto and Others
Patna High Court · AIR 1942 Patna 372
Evidence Act, 1872 — Section 13
High Courts02 Dec 1941
Gobordhan Das Vs Suresh Chandra Mukherji and Others
Patna High Court · AIR 1942 Patna 489
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 Dec 1941
Mt. Janakdulari Kuer and Others Vs Meghan Teli and Others
Patna High Court · AIR 1942 Patna 310
Estates Partition Act, 1897 — Section 81
High Courts01 Dec 1941
Hadibandhu Sahu and Another Vs Kalu Ram and Others
Patna High Court · AIR 1942 Patna 320
High Courts28 Nov 1941
Bhagwat Narain Singh Vs Mahadeo Prasad Bhagat and Another
Patna High Court · AIR 1942 Patna 244
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts28 Nov 1941
Tribeni Prasad and Others Vs Thakur Prasad Singh and Others
Patna High Court · AIR 1942 Patna 279
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 151, 47