High Courts09 Feb 1942
Maharaja Bahadur Ram Ran Bijaya Prasad Singh Vs Aprup Tewary and Others
Patna High Court · AIR 1942 Patna 466
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,370 of 2,660
High Courts06 Feb 1942
Muhammad Israil Vs Patna City Municipality
Patna High Court · AIR 1943 Patna 34
Bihar and Orissa Municipal Act, 1922 — Section 873
High Courts06 Feb 1942
Madho Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 331
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 145(6)
High Courts06 Feb 1942
Sm. Janaki Bala Debya Vs Maheswar Das
Patna High Court · AIR 1942 Patna 460
Specific Relief Act, 1877 — Section 23(c), 9
High Courts05 Feb 1942
Bengali Sahu and Another Vs Gudri Tanti
Patna High Court · AIR 1942 Patna 394
Bihar Tenancy Act, 1885 — Section 112A, 112A(a), 112A(d)
High Courts05 Feb 1942
Medni Proshad and Others Vs Suresh Chandra Tewari and Others
Patna High Court · AIR 1943 Patna 96
High Courts04 Feb 1942
Sheo Nandan Prasad Vs Sheo Parsan pathak and Others
Patna High Court · AIR 1942 Patna 349
Specific Relief Act, 1877 — Section 54, 56(a), 56(b)
High Courts03 Feb 1942
Mt. Laganmani Kuar and Another Vs Ram Gobinda Singh and Others
Patna High Court · AIR 1942 Patna 357
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts03 Feb 1942
Mohammad Sadique Mian Vs Mahabir Sao
Patna High Court · AIR 1942 Patna 410
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), 47Limitation Act, 1963 — Article 182 Schedule 1
High Courts02 Feb 1942
Kanik Mandal and Others Vs Medni Rai and Others
Patna High Court · AIR 1942 Patna 317
Criminal Procedure Code, 1898 (CrPC) — Section 145Public Demands Recovery Act — Section 7, 8
High Courts02 Feb 1942
Raja Jagdish Chandra Deo Dhadal Deb Vs Biseswar Lal Agarwalla and Others
Patna High Court · AIR 1942 Patna 323
High Courts30 Jan 1942
Gauridutt Ganesh Lal Vs Madho Prasad and Others
Patna High Court · AIR 1943 Patna 427
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts23 Jan 1942
Rama Prasad Singh Vs Sajan Mahto
Patna High Court · AIR 1943 Patna 15
Bihar Money Lenders Act, 1938 — Section 15, 15(2)Bihar Tenancy Act, 1885 — Section 3(9)
High Courts19 Jan 1942
Bashisht Narain Singh Vs Ram Pukar Singh and Others
Patna High Court · AIR 1942 Patna 343
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1942
Pesh Mohammad and Others Vs Emperor
Patna High Court · AIR 1942 Patna 319
Penal Code, 1860 (IPC) — Section 147, 148, 323
High Courts16 Jan 1942
Sri Narayan Singh and Others Vs Posan Singh and Others
Patna High Court · AIR 1942 Patna 344
High Courts15 Jan 1942
Babuie Shanti Devi Vs Khodai Prasad Singh and Others
Patna High Court · AIR 1942 Patna 340
High Courts15 Jan 1942
Gulab Chand and Others Vs Mt. Kishori Kuer
Patna High Court · AIR 1942 Patna 348
High Courts15 Jan 1942
Gopaljee Jha and Others Vs Pt. Upendra Narain Jha and Others
Patna High Court · AIR 1942 Patna 408
High Courts15 Jan 1942
Nand Kishore Lal Vs Basdeo Singh and Others
Patna High Court · AIR 1942 Patna 258
Bengal Tenancy Act, 1885 — Section 40, 40(2)