High Courts11 Apr 1942
RAJA SHIVA PRASAD SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1942 Patna 456 : (1942) 10 ITR 249
Income Tax Act, 1961 — Section 35, 66(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,368 of 2,660
High Courts07 Apr 1942
COMMISSIONER OF Income Tax BIHAR and ORISSA Vs NOPERAM RAM GOPAL.
Patna High Court · (1942) 10 ITR 288
Income Tax Act, 1961 — Section 2(11)(a), 66(3)
High Courts04 Apr 1942
Municipal Commissioners Vs Kapur Chand Lall
Patna High Court · AIR 1942 Patna 417
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(b), 98(2)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Apr 1942
MAHARAJ BAHADUR RAM RAN VIJAY PRASAD SINGH Vs THE PROVINCE OF BIHAR.
Patna High Court · AIR 1942 Patna 435 : (1942) 10 ITR 446
Bihar Agricultural Income Tax Act, 1938 — Section 8Trusts Act, 1882 — Section 3
High Courts01 Apr 1942
PROVINCE Vs RAHA BAHANDUR HARIHAR PRASAD NARAIN SINGH.
Patna High Court · AIR 1942 Patna 276 : (1942) 10 ITR 391
Income Tax Act, 1961 — Section 2, 24, 6, 7
High Courts01 Apr 1942
KAMESHWAR SINGH BAHADUR Vs GOVERNMENT OF BIHAR.
Patna High Court · (1943) 11 ITR 150
Bihar Agricultural Income Tax Act, 1938 — Section 25(3), 6(c), 7
High Courts01 Apr 1942
SIDHESHWAR PRASAD NARAYAN SINGH and ANOTHER Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · AIR 1942 Patna 467 : (1942) 10 ITR 344
Income Tax Act, 1961 — Section 66(3)
High Courts01 Apr 1942
Mangleshwari Prasad Vs Sheonath Prasad
Patna High Court · AIR 1943 Patna 4
Bihar and Orissa Municipal Act, 1922 — Section 124, 125Penal Code, 1860 (IPC) — Section 186
High Courts01 Apr 1942
Kameshwar Singh Bahadur Vs Government of Bihar
Patna High Court · AIR 1943 Patna 1
Bihar Agricultural Income Tax Act, 1938 — Section 25(3), 6(c), 7
High Courts01 Apr 1942
PROVINCE OF BIHAR Vs MAHANT HARIBHAJAN DAS OF ANDHARI.
Patna High Court · AIR 1942 Patna 267 : (1942) 10 ITR 399
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 8
High Courts27 Mar 1942
Sitla Sahai and Another Vs Gouri Nath and Another
Patna High Court · AIR 1942 Patna 477
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A
High Courts25 Mar 1942
Bonda Kui Vs Emperor
Patna High Court · AIR 1943 Patna 64
Penal Code, 1860 (IPC) — Section 79
High Courts25 Mar 1942
Banarsi Das Vs Mt. Bhawani Kuer and Others
Patna High Court · AIR 1942 Patna 386
Public Demands Recovery Act — Section 25, 45
High Courts23 Mar 1942
Narsingh Prasad Boobna and Others Vs Dhanraj Mills
Patna High Court · AIR 1943 Patna 53
Arbitration Act, 1940 — Section 19
High Courts21 Mar 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1942 Patna 491 : (1942) 10 ITR 177
Income Tax Act, 1961 — Section 66(3)
High Courts20 Mar 1942
Bansidhar Marwari Vs P.W.D.
Patna High Court · AIR 1943 Patna 3
Criminal Procedure Code, 1898 (CrPC) — Section 133, 438
High Courts13 Mar 1942
Ram Ranbijaya Prasad Singh Vs Lachimi Singh and Others
Patna High Court · AIR 1942 Patna 365
Bihar Tenancy Act, 1885 — Section 163A
High Courts13 Mar 1942
Ram Narain Sah and Another Vs Parmeshwar Prasad Sah and Others
Patna High Court · AIR 1942 Patna 414
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
High Courts12 Mar 1942
SRI RAMCHANDRA DEV Vs COMMISSIONER OF Income Tax.
Patna High Court · (1942) 10 ITR 141
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts11 Mar 1942
Prayag Lal and Others Vs Palakdeo Narain Singh and Others
Patna High Court · AIR 1942 Patna 419
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 8