High Courts16 Jul 1942
Jadunandan Lal Vs Rampeyare Sao and Others
Patna High Court · AIR 1943 Patna 32
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,367 of 2,660
High Courts13 Jul 1942
Nandkishore Prasad Singh Vs Radhakishun
Patna High Court · AIR 1943 Patna 124
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts13 Jul 1942
Dargahi and Others Vs Emperor
Patna High Court · AIR 1943 Patna 122
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 323, 447
High Courts06 Jul 1942
Shibnarayan Das and Others Vs Satyadeo Prasad and Another
Patna High Court · AIR 1943 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts08 May 1942
Hasan Mirza and Another Vs Syed Bakar Hasan
Patna High Court · AIR 1943 Patna 102
Court Fees Act, 1870 — Section 12, 28Suits Valuation Act, 1887 — Section 11
High Courts07 May 1942
Muhammad Yakub Vs Abdul Manan and Others
Patna High Court · AIR 1943 Patna 48
Registration Act, 1908 — Section 28
High Courts06 May 1942
Sir Kameshwar Singh Bahadur Vs Rameshwar Singh and Others
Patna High Court · AIR 1943 Patna 66
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 15(b), 16
High Courts06 May 1942
Ram Rijhan Sahi and Others Vs Mt. Razia Begam and Another
Patna High Court · AIR 1943 Patna 88
Bengal Land Revenue Sales Act, 1859 — Section 3, 6
High Courts04 May 1942
EAST KHAS JAHRIA COLLIERY CO., LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1942) 10 ITR 296
Income Tax Act, 1922 — Section 33, 66(2)
High Courts04 May 1942
East Khas Jheria Colliery Co. Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1943 Patna 41
Income Tax Act, 1922 — Section 33, 66(2)
High Courts04 May 1942
Purnendu Narayan Singh Vs Narendra Nath Chakravarty and Others
Patna High Court · AIR 1943 Patna 31
High Courts04 May 1942
Raghubir Singh and Others Vs Maharul Haque and Another
Patna High Court · AIR 1942 Patna 506
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts30 Apr 1942
Jain Lal @ Jainath and Others Vs Emperor
Patna High Court · AIR 1943 Patna 82
Evidence Act, 1872 — Section 106(a)
High Courts22 Apr 1942
MUSAMMAT RADHA KUER Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1942) 10 ITR 229
Income Tax Act, 1961 — Section 14(1), 66(3)
High Courts22 Apr 1942
Sri Bhagwan Singh and Another Vs Ram Sundar Raut and Others
Patna High Court · AIR 1942 Patna 388
Bihar Tenancy Act, 1885 — Section 105, 112
High Courts22 Apr 1942
Inderdeo Sahai Vs Maharaja Bahadur Ram Ranbijay Prasad Singh
Patna High Court · AIR 1942 Patna 470
Bihar Tenancy Act, 1885 — Section 112A, 161
High Courts21 Apr 1942
Manrup Mandal and Another Vs Badri Sao and Another
Patna High Court · AIR 1942 Patna 383
High Courts17 Apr 1942
Sayed Azizuddin Ahmad and Others Vs Keshwar Mahton and Others
Patna High Court · AIR 1943 Patna 454
High Courts16 Apr 1942
Ram Kishun Lal and Others Vs Abu Abdullah Syed Hussain Imam
Patna High Court · AIR 1943 Patna 69
Evidence Act, 1872 — Section 106, 114
High Courts15 Apr 1942
Peoples Co-operative Bank Ltd. Vs Rameshwar Prasad Varma
Patna High Court · AIR 1942 Patna 452