High Courts11 Mar 1942
Mt. Kusmi and Others Vs Sadasi Mahto and Others
Patna High Court · AIR 1942 Patna 432
Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 91
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,369 of 2,660
High Courts10 Mar 1942
Kesho Singh and Others Vs (Rani) Bhuneshwari Kuer
Patna High Court · AIR 1942 Patna 478
High Courts08 Mar 1942
S R MITTRA IN RE.
Patna High Court · (1942) 10 ITR 259
Income Tax Act, 1961 — Section 7
High Courts06 Mar 1942
In Re: S.R. Mitra
Patna High Court · AIR 1943 Patna 144
Income Tax Act, 1961 — Section 66(2), 7(1)
High Courts02 Mar 1942
Abdul Latif Khan Vs Somar Kunjra and Others
Patna High Court · AIR 1942 Patna 341
High Courts27 Feb 1942
Adikando Panigrahi Vs Yetiraju Narayanaswami
Patna High Court · AIR 1943 Patna 188
High Courts27 Feb 1942
Lakshmi Narayan Khatri Vs Gopal Lal Pathak and Another
Patna High Court · AIR 1943 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 48(1)(b)Limitation Act, 1963 — Article 182(7)
High Courts25 Feb 1942
Chutur Prasad Sah Vs Mt. Bishuni Kuer and Another
Patna High Court · AIR 1943 Patna 13
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts25 Feb 1942
Lakhpat Lal Vs Makhan Ram and Others
Patna High Court · AIR 1942 Patna 369
Civil Procedure Code, 1908 (CPC) — Section 102, 47
High Courts24 Feb 1942
Rajkishore Pd. Narain Singh Vs Mojibul Rahman and Another
Patna High Court · AIR 1942 Patna 391
Bihar Tenancy Act, 1885 — Section 22(2)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Feb 1942
Ganjhoo Deo Mohan Singh Vs Hari Sahu
Patna High Court · AIR 1943 Patna 7
Limitation Act, 1963 — Article 181, 20
High Courts20 Feb 1942
Ram Ranbijaya Prasad Singh and Another Vs Ramjivan Ram and Others
Patna High Court · AIR 1942 Patna 397
Bihar Tenancy Act, 1885 — Section 102Transfer of Property Act, 1882 — Section 107
High Courts20 Feb 1942
Kasi Palei @ Krushna Parida Vs Radhika Dei and Others
Patna High Court · AIR 1943 Patna 68
High Courts19 Feb 1942
Haji Sheikh Muhammad Hasan Khan and Another Vs Sheikh Muhammad Akhtar hasan Khan and Another
Patna High Court · AIR 1942 Patna 474
Bengal Tenancy Act, 1885 — Section 184Transfer of Property Act, 1882 — Article 2 Schedule 3, 117
High Courts19 Feb 1942
Ram Narayan Sharma Vs Sita Ram Pathak and Another
Patna High Court · AIR 1942 Patna 451
Money Lenders Act — Section 12
High Courts17 Feb 1942
Raja Shiva Prasad Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 456(1)
Income Tax Act, 1961 — Section 33, 34, 66(3)
High Courts17 Feb 1942
Basudeb Mahapatra and Others Vs Surendra Nath Mitra
Patna High Court · AIR 1942 Patna 431
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts17 Feb 1942
Maharaja Kamakhya Narain Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 491(1)
Income Tax Act, 1961 — Section 66(3)
High Courts10 Feb 1942
Ramchandra Dev, Zamindar of Bodokhemidi Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 381
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts10 Feb 1942
Sheorajdhari Singh and Another Vs Sir Kameshwar Singh
Patna High Court · AIR 1942 Patna 378
Public Demands Recovery Act — Section 43, 44(2)(i)