High Courts14 Jan 1942
Sheobalak Singh Vs Achutanand Singh and Others
Patna High Court · AIR 1943 Patna 80
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,371 of 2,660
High Courts13 Jan 1942
Ramswarup Prasad Singh Vs Harihar Prasad Singh and Others
Patna High Court · AIR 1942 Patna 363
Limitation Act, 1963 — Section 20
High Courts13 Jan 1942
The Bank and Behar Ltd. Vs Hari Kishun Prasad Jhun-Jhunwala and Others
Patna High Court · AIR 1942 Patna 455
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(i)(4), 51(d)
High Courts09 Jan 1942
Laldhari Mander and Others Vs Etwari Mahton
Patna High Court · AIR 1943 Patna 455
High Courts09 Jan 1942
Kumaid Kumar Singh Vs Amar Nath Singh and Others
Patna High Court · AIR 1943 Patna 10
High Courts09 Jan 1942
Nand Lal Gupta Vs Commissioners of Arrah Municipality and Others
Patna High Court · AIR 1942 Patna 259
Ballot Act, 1872 — Section 7Civil Procedure Code, 1908 (CPC) — Section 9Registration Act, 1908 — Section 79
High Courts08 Jan 1942
Mehi Sahu Vs Hari Lal Sahu and Others
Patna High Court · AIR 1942 Patna 282
Bihar Money Lenders Act, 1938 — Section 13, 14, 18
High Courts08 Jan 1942
Phulchand Vs Mrs. Natee Mirza and Another
Patna High Court · AIR 1942 Patna 325
Bihar Tenancy Act, 1885 — Section 48A, 49A
High Courts07 Jan 1942
Jagdiswar Prasad Misra Vs Harsaran Rai and Others
Patna High Court · AIR 1942 Patna 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103
High Courts07 Jan 1942
Devanandan Prasad Singh Vs Mt. Bibi Kaniz Fatma Begum
Patna High Court · AIR 1942 Patna 413
Bihar Money Lenders Act, 1938 — Section 13
High Courts06 Jan 1942
Rampal Singh Vs Pandit Udit Narain Pande and Others
Patna High Court · AIR 1945 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jan 1942
Ramkishun Lal Vs Jugalkishore Lal, Claimant and Another
Patna High Court · AIR 1942 Patna 312
Bihar Tenancy Act, 1885 — Section 174
High Courts05 Jan 1942
Sheo Narain Prasad and Another Vs Jawahir Lall, Claimant and Others
Patna High Court · AIR 1942 Patna 293
High Courts02 Jan 1942
Mt. Anrajo Kuer Vs Ramdayal Singh and Another
Patna High Court · AIR 1942 Patna 406
Specific Relief Act, 1877 — Section 42
High Courts22 Dec 1941
Abdul Kadar Khan Vs Chairman, Puri Municipality
Patna High Court · AIR 1943 Patna 76
Bihar and Orissa Municipal Act, 1922 — Section 117
High Courts18 Dec 1941
Rusi Dalai and Others Vs Krushna Ballav Ghosh and Another
Patna High Court · AIR 1942 Patna 303
High Courts18 Dec 1941
Sadai Muduli Vs Prosadi Biswal and Another
Patna High Court · AIR 1944 Patna 96
High Courts17 Dec 1941
Maharajadhiraj Sir Kameshwar Singh Bahadur Vs Kuleshwar Singh and Others
Patna High Court · AIR 1942 Patna 508
Companies Act, 1956 — Section 232, 277NProvincial Insolvency Act, 1920 — Section 47
High Courts16 Dec 1941
Chelli Latchanna and Others Vs Emperor
Patna High Court · AIR 1942 Patna 480
Penal Code, 1860 (IPC) — Section 225B, 424
High Courts16 Dec 1941
Mt. Ramnandi Kuer Vs Rup Narain Singh and Others
Patna High Court · AIR 1942 Patna 290
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1