High Courts29 Sept 1942
Sajan Sahu and Others Vs Emperor
Patna High Court · AIR 1943 Patna 417
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(5)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,366 of 2,660
High Courts28 Sept 1942
Khetramohon Das and Others Vs Emperor
Patna High Court · AIR 1943 Patna 376
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts18 Sept 1942
Sirdar Bahadur Sirdar Indra Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1943 Patna 169
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts18 Sept 1942
SIRDAR BAHADUR INDRA SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1943) 11 ITR 16
Income Tax Act, 1961 — Section 66(3)
High Courts16 Sept 1942
Emperor Vs Banomali Maharana
Patna High Court · AIR 1943 Patna 382
Penal Code, 1860 (IPC) — Section 153A
High Courts10 Sept 1942
Raja Sri Shiva Prasad Singh Vs Lalit Kishore Mitra and Others
Patna High Court · AIR 1943 Patna 152
Evidence Act, 1872 — Section 92
High Courts10 Sept 1942
Nawal Kishore Rai and Others Vs Emperor
Patna High Court · AIR 1943 Patna 146
Evidence Act, 1872 — Section 114, 30
High Courts07 Sept 1942
Jugal Singh Vs Emperor
Patna High Court · AIR 1943 Patna 315
Penal Code, 1860 (IPC) — Section 21(9)
High Courts31 Aug 1942
Maharaja of Jeypore Vs Paturu Narayan Naidu and Another
Patna High Court · AIR 1943 Patna 107
Succession Act, 1925 — Section 214(1)
High Courts31 Aug 1942
Jamadar Singh and Others Vs Emperor
Patna High Court · AIR 1943 Patna 131
Criminal Procedure Code, 1898 (CrPC) — Section 299(a)Penal Code, 1860 (IPC) — Section 141, 146
High Courts27 Aug 1942
Gajanand Sha and Others Vs Dayanand Thakur
Patna High Court · AIR 1943 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Aug 1942
Mahanth Ramsaran Das Vs Jai Ram Das and Another
Patna High Court · AIR 1943 Patna 135
Charitable and Religious Trusts Act, 1920 — Section 3, 5(3)
High Courts04 Aug 1942
Sir Kameshwar Singh Bahadur Vs Dhunman Gope and Others
Patna High Court · AIR 1943 Patna 73
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 16Bihar Tenancy Act, 1885 — Section 112A(1)(a), 112A(1)(b)
High Courts31 Jul 1942
Sheo Karan Lal Vs Bandi Prasad
Patna High Court · AIR 1943 Patna 117
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 500
High Courts29 Jul 1942
Ramsagar Singh and Another Vs Ramajodhya Mahton and Others
Patna High Court · AIR 1943 Patna 75
Bihar Money Lenders Act, 1938 — Section 15, 15(2)Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts23 Jul 1942
Bengal and North-Western Rly. Co. Vs Mohammad Munshi
Patna High Court · AIR 1943 Patna 111
Contract Act, 1872 — Section 151, 161
High Courts21 Jul 1942
Dhuma Manjhi and Others Vs Emperor
Patna High Court · AIR 1943 Patna 109
Penal Code, 1860 (IPC) — Section 343, 363, 366
High Courts20 Jul 1942
Jagdish Singh Vs Baijnath Singh
Patna High Court · AIR 1943 Patna 115
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139, 438