High Courts24 Feb 1943
Sitakanta Padhi Vs Krishna Padhi and Another
Patna High Court · AIR 1944 Patna 273
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,364 of 2,660
High Courts23 Feb 1943
Sadhu Singh and Others Vs Ramdeo Singh
Patna High Court · AIR 1943 Patna 318
Arbitration Act, 1940 — Section 39
High Courts23 Feb 1943
Gandu Naiko @ Ramchandro Naiko and Others Vs Akulo Das
Patna High Court · AIR 1944 Patna 118
High Courts22 Feb 1943
Govind Dani Vs Purusottam Mahapatra and Others
Patna High Court · AIR 1943 Patna 430
Money Lenders Act — Section 10
High Courts19 Feb 1943
Madan Mohan Das Babaji Vs Srinivas Prasad Pande
Patna High Court · AIR 1943 Patna 363
Transfer of Property Act, 1882 — Section 53A, 92
High Courts18 Feb 1943
Geyanchand Suchanti Vs Budhan Mahton and Others
Patna High Court · AIR 1944 Patna 11
Bengal Land Registration Act, 1876 — Section 78, 79, 81
High Courts17 Feb 1943
Sheikh Sultan Ahmad Vs Syed Maksad Hussain @ Bhakur and Another
Patna High Court · AIR 1944 Patna 3
Contract Act, 1872 — Section 39
High Courts17 Feb 1943
Panchu Swain Vs Emperor
Patna High Court · AIR 1943 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 247, 259Penal Code, 1860 (IPC) — Section 323
High Courts11 Feb 1943
Khushi Lal Jha and Others Vs Kanak Lal Mahto and Others
Patna High Court · AIR 1944 Patna 13
Bengal Tenancy Act, 1885 — Section 52Bihar Tenancy Act, 1885 — Section 112A, 38
High Courts08 Feb 1943
Smt. Bahuria Manikraj Kuar Vs Smt. Amarbas Kuar and Others
Patna High Court · AIR 1944 Patna 38
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Succession Act, 1925 — Section 263
High Courts27 Jan 1943
Bhankumar Chand and Another Vs Shree Lachmi Kant Rao Naik Kalia and Others
Patna High Court · AIR 1943 Patna 320
Bihar Tenancy Act, 1885 — Section 155Civil Procedure Code, 1908 (CPC) — Section 65
High Courts21 Jan 1943
Shambhu Sharan Upadhya Vs Maharaja Kumar Dwarkadhish Parsad Singh and Another
Patna High Court · AIR 1943 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Jan 1943
Lachmi Narayan Lal and Another Vs Bhupendra Prasad Shukul and Others
Patna High Court · AIR 1943 Patna 356
Court Fees Act, 1870 — Section 17
High Courts06 Jan 1943
Sheo Sahni and Others Vs Emperor
Patna High Court · AIR 1943 Patna 432
Penal Code, 1860 (IPC) — Section 183, 186
High Courts04 Jan 1943
Gorakh Ahir Vs Jamuna Ahir
Patna High Court · AIR 1943 Patna 281
Penal Code, 1860 (IPC) — Section 103
High Courts23 Dec 1942
Banamali Tripathy and Another Vs Emperor
Patna High Court · AIR 1943 Patna 212
Penal Code, 1860 (IPC) — Section 366, 494
High Courts22 Dec 1942
Dhuplal Singh Vs Ramdhani Dusadh and Others
Patna High Court · AIR 1943 Patna 353
Bengal Tenancy Act, 1885 — Section 40Bihar Tenancy Act, 1885 — Section 104G, 112
High Courts21 Dec 1942
Sridhar Prasad Parhi and Another Vs Haraprasad Parhi and Another
Patna High Court · AIR 1943 Patna 377
Limitation Act, 1963 — Section 18
High Courts21 Dec 1942
EAST KHAS JHARIA COLLIERY CO. LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1943) 11 ITR 299
High Courts18 Dec 1942
Hadu Maharana Vs Ramdulal Ghosh
Patna High Court · AIR 1944 Patna 35
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107, 116