High Courts21 Apr 1943
Bishundayal Mahton and Others Vs Emperor
Patna High Court · AIR 1943 Patna 366
Penal Code, 1860 (IPC) — Section 147, 149, 332
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,363 of 2,660
High Courts21 Apr 1943
Mahant Banabehari Puri Vs Naga Ananda Puri and Another
Patna High Court · AIR 1944 Patna 115
Civil Procedure Code, 1908 (CPC) — Section 11, 92
High Courts20 Apr 1943
Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1943 Patna 245
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Apr 1943
Khetro Swain and Others Vs Sri Sri Sri Padmanabha Singh Deo
Patna High Court · AIR 1943 Patna 403
Limitation Act, 1963 — Section 14
High Courts08 Apr 1943
Gadai Sahu @ Gadadhar Sahu and Another Vs Emperor
Patna High Court · AIR 1943 Patna 361
High Courts08 Apr 1943
Sivala Ramamurty Vs Bulusu Gavaramma and Another
Patna High Court · AIR 1943 Patna 423
Civil Procedure Code, 1908 (CPC) — Section 37(b)Government of India Act, 1935 — Section 289
High Courts02 Apr 1943
Sadhu Sharan Singh and Another Vs Deonath Saran Rai @ Bacha Babu and Others
Patna High Court · AIR 1943 Patna 206
Bihar Tenancy Act, 1885 — Section 49
High Courts01 Apr 1943
Bibi Kaniz Fatma Vs Sk. Hossainuddin Ahmad and Others
Patna High Court · AIR 1943 Patna 194
Bengal Tenancy Act, 1885 — Section 21Estates Partition Act, 1897 — Section 99
High Courts01 Apr 1943
Chintaman Mandar and Others Vs Sia Ram Mandal and Another
Patna High Court · AIR 1943 Patna 189
Bihar Tenancy (Amendment) Act, 1938 — Section 26B, 26N
High Courts26 Mar 1943
Ramchandraram Nagaram Rice and Oil Mills Ltd. Vs Municipal Commissioners of Purulia Municipality and Others
Patna High Court · AIR 1943 Patna 408
High Courts24 Mar 1943
Umeshwar Prasad Sinha Vs Dwarika Prasad
Patna High Court · AIR 1944 Patna 5
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 61, 62
High Courts18 Mar 1943
Shiva Prasad Marwari Vs Emperor
Patna High Court · AIR 1943 Patna 358
Bihar and Orissa Excise Act, 1915 — Section 19(4), 47(a)
High Courts11 Mar 1943
Umakanta Nayak Vs Gyanendra Prasad Bose and Another
Patna High Court · AIR 1945 Patna 128
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1943
Rambira Missir and Others Vs Emperor
Patna High Court · AIR 1943 Patna 397
Penal Code, 1860 (IPC) — Section 304, 323, 324
High Courts03 Mar 1943
Sobhan Khan Vs Gangadhar Senapati and Others
Patna High Court · AIR 1944 Patna 40
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts02 Mar 1943
Hiralal and Another Vs Sudhanshu Mohan Bose
Patna High Court · AIR 1943 Patna 421
High Courts26 Feb 1943
Lakshminarayan Tripathy Vs Emperor
Patna High Court · AIR 1943 Patna 378
Penal Code, 1860 (IPC) — Section 170, 419, 420
High Courts25 Feb 1943
Hadibandhu Behera Vs Gopal Sahu and Others
Patna High Court · AIR 1943 Patna 374
Bihar and Orissa Excise Act, 1915 — Section 57(c), 89
High Courts25 Feb 1943
Chota Nagpur Banking Association Vs C.T.M. Smith and Another
Patna High Court · AIR 1943 Patna 325
Civil Procedure Code, 1908 (CPC) — Section 144, 151