High Courts30 Sept 1943
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs ABDUL RAUF (AND OTHER CASES).
Patna High Court · AIR 1944 Patna 194 : (1944) 12 ITR 76
Government of India Act, 1935 — Section 316, 91, 92Income Tax Act, 1961 — Section 3, 66
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,361 of 2,660
High Courts27 Sept 1943
Prahlad Mohanti Vs Prahlad Chandra Das and Others
Patna High Court · AIR 1944 Patna 276
High Courts24 Sept 1943
Ramchandra Barik and Others Vs Dibakar Das
Patna High Court · AIR 1944 Patna 278
High Courts24 Sept 1943
Raj Kishore Prasad Narain Singh Vs Promoda Behari Singh
Patna High Court · AIR 1944 Patna 182
Evidence Act, 1872 — Section 41, 44
High Courts23 Sept 1943
DALMIA CEMENT LTD. Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 102 : (1944) 14 CompCas 29 : (1944) 12 ITR 50
Income Tax Act, 1961 — Section 66
High Courts22 Sept 1943
MAHARANI GYAN MANJARI KUARI, DOWAGER MAHARANI OF HATHWA Vs COMMISSIONER OF INCOME TAX BIHAR AND ORRISA.
Patna High Court · AIR 1944 Patna 112 : (1944) 12 ITR 59
Income Tax Act, 1961 — Section 30, 66(1)
High Courts22 Sept 1943
Commissioner of Income Tax Vs Dr. Sir Kameshwar Singh of Darbhanga
Patna High Court · AIR 1944 Patna 107
Income Tax Act, 1922 — Section 26(2), 66(2)
High Courts22 Sept 1943
COMMISSIONER OF Income Tax BIHAR, AND ORISSA Vs MAHARAJA OF DARBHANGA.
Patna High Court · (1944) 12 ITR 116
Income Tax Act, 1922 — Section 66(2)
High Courts22 Sept 1943
Ramchandra Parida and Another Vs Narayan Das
Patna High Court · AIR 1944 Patna 251
High Courts21 Sept 1943
Gokhei Swain Vs Chaitan Raut and Others
Patna High Court · AIR 1944 Patna 347
High Courts21 Sept 1943
Kirit Narain Singh and Others Vs Emperor
Patna High Court · AIR 1944 Patna 345
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 143, 448
High Courts17 Sept 1943
Banko Das Vs Oddi Arjun Subudhi and Others
Patna High Court · AIR 1944 Patna 379
High Courts15 Sept 1943
SOVARAM JOKHIRAM Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1945 Patna 79 : (1944) 12 ITR 110
Income Tax Act, 1922 — Section 66(3)
High Courts09 Sept 1943
Sarju Prasad Singh Vs A. James and Others
Patna High Court · AIR 1944 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts07 Sept 1943
Governor General in Council Vs Motilal Kajriwall and Another
Patna High Court · AIR 1945 Patna 159
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts31 Aug 1943
S. Satyanarayana Vs Emperor
Patna High Court · AIR 1944 Patna 67
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342
High Courts30 Aug 1943
Lachman Dusadh and Others Vs Suchit Rai and Another
Patna High Court · AIR 1943 Patna 406
Civil Procedure Code, 1908 (CPC) — Section 60Money Lenders Act — Section 15(2)
High Courts30 Aug 1943
Samhut Rai Vs Sambaran Rai and Another
Patna High Court · AIR 1944 Patna 105
Civil Procedure Code, 1908 (CPC) — Section 47