High Courts13 Jan 1944
Girjanandan Singh Vs Emperor
Patna High Court · AIR 1944 Patna 373
Criminal Procedure Code, 1898 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,360 of 2,660
High Courts15 Dec 1943
Bibi Kanij Fatima Vs Jai Narain Ram and Others
Patna High Court · AIR 1944 Patna 334
High Courts14 Dec 1943
Kamakshya Narain Singh Vs Hiro Mahton and Others
Patna High Court · AIR 1944 Patna 348
Chotanagpur Tenancy Act, 1908 — Section 132, 258
High Courts06 Dec 1943
Maheshwari Prasad Varma Vs Dulhin Manrajo Kuer
Patna High Court · AIR 1944 Patna 87
Bihar Tenancy Act, 1885 — Article 2 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Article 116
High Courts30 Nov 1943
Munder Lal Sashu and Others Vs Jiwan Ram Marwari
Patna High Court · AIR 1944 Patna 254
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Nov 1943
Sri Hanumanjee Idol and Others Vs Surajdeo Narain and Others
Patna High Court · AIR 1944 Patna 188
High Courts29 Nov 1943
Sitaram Ahir and Others Vs Emperor
Patna High Court · AIR 1944 Patna 222
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 353
High Courts26 Nov 1943
Mahanth Dukhan Das and Others Vs Emperor
Patna High Court · AIR 1944 Patna 211
Penal Code, 1860 (IPC) — Section 149Special Criminal Courts Ordinance, 1942 — Section 10
High Courts25 Nov 1943
Ragho Sao Vs Emperor
Patna High Court · AIR 1944 Patna 205
Criminal Procedure Code, 1898 (CrPC) — Section 412Defence of India Act, 1971 — Section 2(5)
High Courts24 Nov 1943
In Re: Aliar Singh and Others
Patna High Court · AIR 1944 Patna 232
Special Criminal Courts Ordinance, 1942 — Section 10, 8
High Courts24 Nov 1943
Mt. Khodaijtul Kubra Vs Ugrah Singh and Others
Patna High Court · AIR 1944 Patna 214
Bihar Tenancy Act, 1885 — Section 162Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts16 Nov 1943
Ali Raza Vs Emperor
Patna High Court · AIR 1944 Patna 247
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 403(2)
High Courts08 Nov 1943
Raja Pirthvi Chand Lal Chaudhury and Others Vs Rani Prabhabati Ji Saheba and Others
Patna High Court · AIR 1944 Patna 41
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts08 Nov 1943
Maharaja Bahadur Ram Ram Vijay Prashad Singh Vs Kishun Singh and Others
Patna High Court · AIR 1944 Patna 54
Bihar Tenancy Act, 1885 — Section 163ACivil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107(1)
High Courts08 Nov 1943
R. B. BANSIDHAR DHANDHANIA AND ANOTHER Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 137 : (1944) 12 ITR 126
Income Tax Act, 1922 — Section 25A, 66(3)
High Courts05 Nov 1943
Mohan Singh Vs Emperor
Patna High Court · AIR 1944 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 395
High Courts04 Nov 1943
Jaisri Singh and Others Vs Rajendra Nath Misra and Others
Patna High Court · AIR 1944 Patna 392
Bihar Money Lenders Act, 1938 — Section 14Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Oct 1943
Hemendra Lal Roy and Others Vs B. Gupta, Official Liquidator of Giridih Electric Supply Corporation Ltd. (in Liquidation)
Patna High Court · AIR 1944 Patna 192
Civil Procedure Code, 1908 (CPC) — Section 144Companies Act, 1913 — Section 185
High Courts19 Oct 1943
Yamuna Das Kanoujia Vs Behar Engineers and Contractors, Ltd.
Patna High Court · AIR 1944 Patna 226
Stamp Act, 1899 — Article 62, 35
High Courts14 Oct 1943
Radha Kishun and Others Vs Firm Sri Niwas Ram Kumar and Others
Patna High Court · AIR 1944 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 11A, 14