High Courts11 May 1944
Mt. Siabati Vs Sib Sahai Jha and Others
Patna High Court · AIR 1944 Patna 387
Court Fees Act, 1870 — Section 17, 5
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,358 of 2,660
High Courts10 May 1944
Raja Kamakshya Narain Singh Vs Ramzan Ali and Others
Patna High Court · AIR 1945 Patna 106
Transfer of Property Act, 1882 — Section 60, 91
High Courts06 May 1944
Madhusudan Ray Vs Jogendra Kar and Another
Patna High Court · AIR 1945 Patna 133
Chotanagpur Tenancy Act, 1908 — Section 190(1)
High Courts06 May 1944
Radhakrishna Paik Vs Sana Rout and Another
Patna High Court · AIR 1945 Patna 124
Central Provinces Tenancy Act, 1920 — Section 46(5), 47, 48
High Courts02 May 1944
Baisnath Barik and Another Vs Sheikh Nasiruddin and Others
Patna High Court · AIR 1945 Patna 118
Limitation Act, 1963 — Section 26
High Courts20 Apr 1944
Tetar Mahton Vs Ram Babu and Others
Patna High Court · AIR 1946 Patna 142
Bihar Tenancy Act, 1885 — Section 112A, 115
High Courts14 Apr 1944
Dulhin Nandkumari Devi Vs Mt. Bulkan Devi and Others
Patna High Court · AIR 1945 Patna 87
Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts04 Apr 1944
Harnandan Das and Others Vs Muhammad Kalim and Others
Patna High Court · AIR 1944 Patna 341
Transfer of Property Act, 1882 — Section 44
High Courts28 Mar 1944
Debi Lall Sahu Vs Emperor
Patna High Court · AIR 1944 Patna 388
Prisons Act, 1894 — Section 52, 59
High Courts06 Mar 1944
PROVINCE OF BIHAR Vs DALIP NARAIN SINGH.
Patna High Court · AIR 1944 Patna 353 : (1945) 13 ITR 37
Income Tax Act, 1961 — Section 2
High Courts25 Feb 1944
Satrughana Behera and Another Vs Emperor
Patna High Court · AIR 1944 Patna 328
Bihar and Orissa Municipal Act, 1922 — Section 196Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 341
High Courts23 Feb 1944
Kedar Nath Vs Banwari Rai
Patna High Court · AIR 1944 Patna 292
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts23 Feb 1944
Dwarika Singh Vs Siri Kishun Singh and Others
Patna High Court · AIR 1944 Patna 343
Bihar Tenancy Act, 1885 — Section 148(g)
High Courts23 Feb 1944
Haribandhu Vs Radhashyam Das
Patna High Court · AIR 1944 Patna 289
Limitation Act, 1963 — Section 18
High Courts17 Feb 1944
Audhavarapu Ramamurti Vs Ratuala Kulamani
Patna High Court · AIR 1944 Patna 309
High Courts15 Feb 1944
SRIMATI LAKSHMI DAIJI Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1944 Patna 198 : (1944) 12 ITR 309
Bengal Tenancy Act, 1885 — Section 68Income Tax Act, 1961 — Section 2(1)(a), 66(1)
High Courts15 Feb 1944
Sm. Lalmani Kuer Vs Sm. Raghuhbansi Devi
Patna High Court · AIR 1944 Patna 307
Civil Procedure Code, 1908 (CPC) — Section 47(3), 66
High Courts15 Feb 1944
JAGDISH CHANDRA DEO DHABAL DEB Vs DHANPATI SINGH DEB.
Patna High Court · AIR 1944 Patna 280 : (1945) 13 ITR 64
Bihar Agricultural Income Tax Act, 1938 — Section 11