High Courts15 Feb 1944
ZAINUDDIN HUSSAIN MIRZA AND OTHERS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 207 : (1944) 12 ITR 428
Income Tax Act, 1961 — Section 2, 66
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,359 of 2,660
High Courts15 Feb 1944
Haripada Ojha and Others Vs Sm. Ichhamayee Debi and Others
Patna High Court · AIR 1944 Patna 371
High Courts15 Feb 1944
PROVINCE OF BIHAR Vs P. C. LAL CHOUDHURY.
Patna High Court · AIR 1944 Patna 352 : (1945) 13 ITR 309
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)
High Courts15 Feb 1944
JUTHARAM JANKIDAS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 291 : (1944) 12 ITR 344
High Courts08 Feb 1944
Sm. Chunni Debi Vs Sm. Annapurna Dai and Others
Patna High Court · AIR 1944 Patna 242
High Courts03 Feb 1944
Marotu Guranna Vs Kshetri Mohanty
Patna High Court · AIR 1944 Patna 297
Civil Procedure Code, 1908 (CPC) — Section 4(1)Government of India Act, 1915 — Section 91(1), 92
High Courts03 Feb 1944
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs LACHMI NARAIN BHADANI.
Patna High Court · AIR 1944 Patna 339 : (1944) 12 ITR 355
Income Tax Act, 1961 — Section 25A, 30, 66
High Courts03 Feb 1944
E. C. DANBY Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 287 : (1944) 12 ITR 351
Income Tax Act, 1961 — Section 10, 4, 66, 7
High Courts03 Feb 1944
FAZAL DHALA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1944 Patna 338 : (1944) 12 ITR 341
Income Tax Act, 1961 — Section 22, 23, 34, 66
High Courts02 Feb 1944
Rani Prabhabati Sahed (?) and Others Vs Lalji Mahto and Others
Patna High Court · AIR 1944 Patna 252
Bihar Tenancy Act, 1885 — Section 11, 13
High Courts02 Feb 1944
Ramendra Kumar Vs Brajamohan
Patna High Court · AIR 1944 Patna 310
Limitation Act, 1908 — Section 9Limitation Act, 1963 — Section 19, 20
High Courts01 Feb 1944
Harihar Narain Singh and Others Vs Bankery Singh
Patna High Court · AIR 1944 Patna 274
Penal Code, 1860 (IPC) — Section 379
High Courts31 Jan 1944
Rupan Singh and Others Vs Emperor
Patna High Court · AIR 1944 Patna 213
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts26 Jan 1944
In Re: Payanda Khan
Patna High Court · AIR 1945 Patna 96
Government of India Act, 1915 — Section 49Stamp Act, 1899 — Section 57
High Courts24 Jan 1944
Anantalal Chakravarty Vs Bibhuti Bhusan Das
Patna High Court · AIR 1944 Patna 272
Civil Procedure Code, 1908 (CPC) — Section 60(1)(C), 60(1)(c)
High Courts21 Jan 1944
Ananta Lal Vs Bibhuti Bhusan
Patna High Court · AIR 1944 Patna 293
Chotanagpur Tenancy Act, 1908 — Section 63Registration Act, 1908 — Section 17(2)
High Courts19 Jan 1944
Ram Parves Ahir and Others Vs Emperor
Patna High Court · AIR 1944 Patna 228
Criminal Procedure Code, 1898 (CrPC) — Section 165(1)Penal Code, 1860 (IPC) — Section 147, 149
High Courts17 Jan 1944
Sunder Debi @ Radha Debi Vs Damodar Shukul and Others
Patna High Court · AIR 1944 Patna 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Jan 1944
Sudhir Ranjan Roy Chowdhury Vs N.K. Mazumdar
Patna High Court · AIR 1944 Patna 210
Companies Act, 1956 — Section 136(2), 136(4)Criminal Procedure Code, 1898 (CrPC) — Section 69(3)