COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,362 of 2,660
High Courts25 Aug 1943
Chunibhat Patel and Others Vs Natha Bhai Patel
Patna High Court · AIR 1944 Patna 185
Contract Act, 1872 — Section 125
High Courts25 Aug 1943
Ramdeyal Prasad Vs Sayed Hasan
Patna High Court · AIR 1944 Patna 135
Contract Act, 1872 — Section 176Criminal Procedure Code, 1898 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 406
High Courts20 Aug 1943
Jagdish Chandra Deo Dhabal Deb Vs Gaya Prasad Singh and Others
Patna High Court · AIR 1944 Patna 26
Bengal Tenancy Act, 1885 — Section 369Chotanagpur Tenancy Act, 1908 — Section 21, 68
High Courts20 Aug 1943
Gopal Bux Rai Vs Syed Mahamood
Patna High Court · AIR 1944 Patna 177
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts16 Aug 1943
Kamleshwari Prasad Vs Mahadeo Sahai
Patna High Court · AIR 1944 Patna 98
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13, 14
High Courts13 Aug 1943
Sonu Lal and Others Vs Bartram Keightley and Others
Patna High Court · AIR 1944 Patna 101
Bihar Tenancy Act, 1885 — Section 163(2), 163(2)(b)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts13 Aug 1943
Sukadev Ram and Another Vs Kulamani Sen and Others
Patna High Court · AIR 1944 Patna 74
High Courts10 Aug 1943
Emperor Vs Bechan Chero and Others
Patna High Court · AIR 1943 Patna 413
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 396
High Courts05 Aug 1943
Gajadhar Singh Vs Emperor
Patna High Court · AIR 1943 Patna 424
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 412
High Courts28 Jul 1943
Darbari Lal Mudi and Others Vs Raneeganj Coal Association Ltd.
Patna High Court · AIR 1944 Patna 30
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 107
High Courts27 Jul 1943
Bhola Bind and Others Vs Emperor
Patna High Court · AIR 1944 Patna 92
Penal Code, 1860 (IPC) — Section 304, 324, 379
High Courts27 Jul 1943
Dan Mall Sharma and Another Vs Emperor
Patna High Court · AIR 1944 Patna 1
Defence of India Rules, 1962 — Rule 81(4)
High Courts20 Jul 1943
Jailal Sahu and Others Vs Emperor
Patna High Court · AIR 1943 Patna 346
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1935 — Section 72
High Courts01 May 1943
Anantanath Chattarji Vs Emperor
Patna High Court · AIR 1943 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842
High Courts28 Apr 1943
Chowdhury Radhashyam Das and Another Vs Nidhi Sahu
Patna High Court · AIR 1943 Patna 364
High Courts28 Apr 1943
Walzi Chhatri Vs Ganpat Singh
Patna High Court · AIR 1943 Patna 386
Central Provinces Tenancy Act, 1883 — Section 46, 46(2)
High Courts21 Apr 1943
Krishna Prasad Singh Vs Adyanath Ghatak and Another
Patna High Court · AIR 1944 Patna 77
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51