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Patna High Court judgments

53,185 judgments · page 2,385 of 2,660

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High Courts06 Sept 1940

Divi Bhuneswari Kuer and Another Vs Mt. Sama Kuer and Others

Patna High Court · AIR 1941 Patna 402

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High Courts06 Sept 1940

Saidu Khan and Others Vs Gaya Prasad

Patna High Court · AIR 1941 Patna 144

Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 147, 379
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High Courts05 Sept 1940

Bhagwat Prasad Vs Fanishdeo Tewari and Others

Patna High Court · AIR 1941 Patna 44

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High Courts05 Sept 1940

Ch. Hanuman Singh and Others Vs Ch. Gaya Singh and Others

Patna High Court · AIR 1941 Patna 145

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7, 9
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High Courts04 Sept 1940

Singheshwar Jha Vs Ajab Lal Mandar and Others

Patna High Court · AIR 1941 Patna 142

Bihar Tenancy Act, 1885 — Section 86Evidence Act, 1872 — Section 91Specific Relief Act, 1877 — Section 42
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High Courts04 Sept 1940

Jagannath Kishore Lal Singh Deo Vs Bipan Mahato and Others

Patna High Court · AIR 1941 Patna 116

Limitation Act, 1963 — Article 131
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High Courts03 Sept 1940

Wazir Sahu and Another Vs Munshi Das

Patna High Court · AIR 1941 Patna 109

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts03 Sept 1940

Raj Ranjan Prasad Sinha and Others Vs Khobhari Lal and Others

Patna High Court · AIR 1941 Patna 90

Bengal Tenancy Act, 1885 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts02 Sept 1940

Jaigobind Prasad Sahu Vs Mt. Hiria

Patna High Court · AIR 1941 Patna 433

Contract Act, 1872 — Section 19ANegotiable Instruments Act, 1881 (NI) — Section 118
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High Courts30 Aug 1940

Ram Behari Sahai and Others Vs Binda Prasad and Another

Patna High Court · AIR 1941 Patna 394

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
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High Courts28 Aug 1940

Kosho Bania Vs Emperor

Patna High Court · AIR 1941 Patna 26

Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 243
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High Courts23 Aug 1940

Lal Pari Vs Janki Rai and Others

Patna High Court · AIR 1940 Patna 718

Money Lenders Act — Section 11, 13, 14
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High Courts23 Aug 1940

Ram Lal Sahu and Another Vs Mt. Bibi Zohra and Others

Patna High Court · AIR 1941 Patna 228

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Registration Act, 1908 — Section 49
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High Courts19 Aug 1940

Gajadhar Bhagat and Others Vs Moti Chand Bhagat

Patna High Court · AIR 1941 Patna 108

Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5
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High Courts16 Aug 1940

Kusum Kamini Debya Vs Raja Jagdish Chandra Deo Dhabal Deb and Another

Patna High Court · AIR 1941 Patna 13

Transfer of Property Act, 1882 — Section 108, 108(o)
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High Courts15 Aug 1940

Rai Krishna Bahadur Vs Ganga Prasad Sah and Others

Patna High Court · AIR 1941 Patna 35

Bengal Tenancy Act, 1885 — Section 3(2)
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High Courts15 Aug 1940

Janak Singh and Others Vs Emperor

Patna High Court · AIR 1942 Patna 444

Penal Code, 1860 (IPC) — Section 147, 149, 326
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High Courts15 Aug 1940

Mahabir Prasad Vs Jugal Kishore Prasad and Others

Patna High Court · AIR 1941 Patna 447

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High Courts15 Aug 1940

Gokul Chandra Nandi and Others Vs Sribodh Chandra Banerji

Patna High Court · AIR 1941 Patna 48

Criminal Procedure Code, 1898 (CrPC) — Section 33Penal Code, 1860 (IPC) — Section 143, 65
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High Courts14 Aug 1940

Binraj Marwari and Others Vs Ram Sahai Mahto and Others

Patna High Court · AIR 1941 Patna 408

Civil Procedure Code, 1908 (CPC) — Section 151
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