High Courts05 Mar 1940
Parameshwar Prasad Vs Walji Chhatri
Patna High Court · AIR 1941 Patna 352
Central Provinces Tenancy Act, 1883 — Section 46, 46(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,389 of 2,660
High Courts29 Feb 1940
Emperor Vs Jate Uraon
Patna High Court · AIR 1940 Patna 541
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Feb 1940
Kuer Rai Vs Baburam Kuer and Others
Patna High Court · AIR 1940 Patna 498
Bihar Tenancy Act, 1885 — Section 54(2)
High Courts28 Feb 1940
Mt. Deorati Kuer Vs Dasarath Dubey and Another
Patna High Court · AIR 1940 Patna 476
Bihar Tenancy Act, 1885 — Article 3 Schedule 3
High Courts27 Feb 1940
Joy Krushna Mohanty and Others Vs Emperor
Patna High Court · AIR 1940 Patna 577
Penal Code, 1860 (IPC) — Section 268, 290
High Courts26 Feb 1940
Luti Singh and Others Vs Ramkirit Singh
Patna High Court · AIR 1941 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 145, 421
High Courts26 Feb 1940
Ramnandan Prasad Narayan Singh and Another Vs Chandradip Narain Singh and Others
Patna High Court · AIR 1940 Patna 504
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 54
High Courts21 Feb 1940
Lalji Singh and Another Vs Balbhadra Prasad
Patna High Court · AIR 1940 Patna 670
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1940
Prabhu Ram and Others Vs Rameshwar Prasad Singh Bahadur
Patna High Court · AIR 1940 Patna 420
Transfer of Property Act, 1882 — Section 60, 82
High Courts14 Feb 1940
Suradhani Debi Vs Prolhad Mahi and Others
Patna High Court · AIR 1941 Patna 11
High Courts12 Feb 1940
Jaga Singh and Others Vs Basdeo Singh and Others
Patna High Court · AIR 1940 Patna 581
Bihar Tenancy Act, 1885 — Section 26N, 26O
High Courts09 Feb 1940
Emperor Vs Dullu Kuer and Another
Patna High Court · AIR 1940 Patna 513
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 457
High Courts09 Feb 1940
Union Committee Vs Sahay Sah and Others
Patna High Court · AIR 1940 Patna 474
Bihar and Orissa Local Self-Government Act, 1885 — Section 118C
High Courts08 Feb 1940
Nathu Chaudhury and Others Vs Emperor
Patna High Court · AIR 1940 Patna 499
Penal Code, 1860 (IPC) — Section 289, 506
High Courts07 Feb 1940
Sampat Lal and Others Vs Kaluram Brijmohan and Others
Patna High Court · AIR 1940 Patna 444
High Courts07 Feb 1940
Commissioners of Arrah Municipality Vs Inder Chand
Patna High Court · AIR 1940 Patna 549
Bihar and Orissa Municipal Act, 1922 — Section 180, 82, 82(1)
High Courts06 Feb 1940
Mathura Singh and Others Vs Palakdhari Rai and Others
Patna High Court · AIR 1940 Patna 512
Limitation Act, 1963 — Section 20(2)
High Courts05 Feb 1940
Mrs. Zohada Begum Saheba Vs Haji Dawood Ayed, Firm and Others
Patna High Court · AIR 1940 Patna 437
High Courts05 Feb 1940
Chhatranath Das and Others Vs Kashinath Das and Others
Patna High Court · AIR 1940 Patna 497
Registration Act, 1908 — Section 17, 49
High Courts02 Feb 1940
Bhuneshwar Prasad and Others Vs Rommoy Roy
Patna High Court · AIR 1940 Patna 492
Chotanagpur Tenancy Act, 1908 — Section 51Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)