High Courts15 Dec 1939
Feroze Kazi and Others Vs Emperor
Patna High Court · AIR 1940 Patna 295
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,392 of 2,660
High Courts14 Dec 1939
Jagarnath Lall Vs Land Acquisition Deputy Collector
Patna High Court · AIR 1940 Patna 102
Land Acquisition Act, 1894 — Section 11, 18, 18(1)
High Courts12 Dec 1939
Nebti Mandal and Others Vs Emperor
Patna High Court · AIR 1940 Patna 286(1)
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Dec 1939
Ram Janam Mahto and Others Vs Sri Bendhyachal Kuer
Patna High Court · AIR 1940 Patna 263
High Courts12 Dec 1939
Bhishundeo Narain Missir and Others Vs Raghunath Prasad Missir
Patna High Court · AIR 1940 Patna 677
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182(5)
High Courts12 Dec 1939
Dwarka Prasad Vs Dharamnath Sah and Others
Patna High Court · AIR 1940 Patna 411
Provincial Insolvency Act, 1920 — Section 54, 6(c)
High Courts08 Dec 1939
Awadhesh Prasad Missir and Others Vs Widow of Tribeni Prasad Missir and Others
Patna High Court · AIR 1940 Patna 663
High Courts08 Dec 1939
Sheikh Mohsin and Others Vs Emperor
Patna High Court · AIR 1940 Patna 272
Criminal Procedure Code, 1898 (CrPC) — Section 263(b)Penal Code, 1860 (IPC) — Section 448
High Courts08 Dec 1939
Chokat Ahir and Others Vs Suraj Singh
Patna High Court · AIR 1940 Patna 299
Cattle Trespass Act, 1871 — Section 24
High Courts08 Dec 1939
Babu Satyendra Narain and Others Vs Wahiduddin Khan and Others
Patna High Court · AIR 1940 Patna 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 2(3)
High Courts07 Dec 1939
Musahru and Others Vs Emperor
Patna High Court · AIR 1940 Patna 355
Criminal Procedure Code, 1898 (CrPC) — Section 145, 231
High Courts07 Dec 1939
Collector of Monghyr Vs Bhekdhari Mander and Others
Patna High Court · AIR 1940 Patna 362
Land Acquisition Act, 1894 — Section 11, 18
High Courts06 Dec 1939
Amir Hassan and Others Vs Emperor
Patna High Court · AIR 1940 Patna 414
Penal Code, 1860 (IPC) — Section 295, 448
High Courts04 Dec 1939Dismissed
Ram Chandra Singh and others Vs Baldeo Singh
Patna High Court · (1939) 12 PAT CK 0025
High Courts04 Dec 1939
Chhati Lal Vs Ram Chariter Sahu and Others
Patna High Court · AIR 1941 Patna 215
Registration Act, 1908 — Section 23
High Courts04 Dec 1939
Deopujan Mahto Vs Kukur Ahir
Patna High Court · AIR 1940 Patna 198
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 414
High Courts03 Dec 1939
Harihar Gir Vs Dulhin and Others
Patna High Court · AIR 1940 Patna 432
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts01 Dec 1939
Saroda Prasad Ghosh and Another Vs Debendra Nath Ghosh and Others
Patna High Court · AIR 1940 Patna 257
Succession Act, 1925 — Section 105, 97
High Courts01 Dec 1939
Matta Jaggilodu Vs Matta Byramma
Patna High Court · AIR 1941 Patna 349
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 379Presidency Small Cause Courts Act, 1882 — Section 25