High Courts16 Oct 1939
Lal Ballabh Nath Sah Deo and Others Vs Maulavi Habibur Rahman and Others
Patna High Court · AIR 1940 Patna 702
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,394 of 2,660
High Courts16 Oct 1939
Haramohan Patnaik Vs Emperor
Patna High Court · AIR 1940 Patna 109
Government of India Act, 1935 — Section 2(1), 205(1), 3(2)
High Courts11 Oct 1939
Bakhori Gope Vs Hafiz Abdul Halim and Others
Patna High Court · AIR 1941 Patna 362
Criminal Procedure Code, 1898 (CrPC) — Section 826Evidence Act, 1872 — Section 138, 32(1)
High Courts11 Oct 1939
Capt. M.O. Angelo Vs Kandan Manjhi and Another
Patna High Court · AIR 1940 Patna 316
Chotanagpur Tenancy Act, 1908 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19
High Courts04 Oct 1939
Shah Md. Naim Vs Lachhu Sahu and Others
Patna High Court · AIR 1940 Patna 175
Bihar Tenancy Act, 1885 — Section 23A, 28
High Courts03 Oct 1939
Nandkishore Singh and Others Vs Bigan Lohar
Patna High Court · AIR 1940 Patna 113
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts26 Sept 1939
Ramkhelawan Singh Vs Monilal Sahu and Others
Patna High Court · AIR 1939 Patna 678
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Sept 1939
Babu Lachmeshwar Prasad Shukul and Others Vs Babu Girdhari Lal Chaudhuri and Others
Patna High Court · AIR 1939 Patna 667
Government of India Act, 1935 — Section 205, 205(1)Limitation Act, 1908 — Section 12
High Courts26 Sept 1939
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs RANI PRAYAG KUMARI DEBI.
Patna High Court · AIR 1939 Patna 662 : (1940) 8 ITR 25
Income Tax Act, 1961 — Section 3, 4, 66
High Courts22 Sept 1939
Lachmi Narayan Singh Vs Nandkishore Singh
Patna High Court · AIR 1940 Patna 57
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts21 Sept 1939
Sheodeni Pattak Vs Budheshwar Dubey
Patna High Court · AIR 1940 Patna 179
Penal Code, 1860 (IPC) — Section 499
High Courts21 Sept 1939
Khub Lal Chaudhuri and Others Vs Bechan Mandal and Others
Patna High Court · AIR 1940 Patna 49
Evidence Act, 1872 — Section 92
High Courts21 Sept 1939
Mukhan Singh and Others Vs Babu Chandrika Prasad Singh and Others
Patna High Court · AIR 1940 Patna 371
Bihar Tenancy Act, 1885 — Section 178(1)(c), 179
High Courts20 Sept 1939
Surya Narain Acharya Vs Ram Tarak Misra and Another
Patna High Court · AIR 1940 Patna 64
Transfer of Property Act, 1882 — Section 101, 92
High Courts19 Sept 1939
Prabhavati Devi Vs Lila Singh
Patna High Court · AIR 1940 Patna 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Sept 1939
Nripendra Nath Chatterji and Others Vs Arun Chandra Chatterji and Another
Patna High Court · AIR 1940 Patna 129
Contract Act, 1872 — Section 40(A)
High Courts19 Sept 1939
Bhubaneshwar Narayan Vs Rai Satyadeo Narayan and Others
Patna High Court · AIR 1940 Patna 74
High Courts18 Sept 1939
Surajmal Marwari and Another Vs Bhubaneshwar Prasad and Others
Patna High Court · AIR 1940 Patna 50
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts15 Sept 1939
Prahlad Chandra Singh Vs Bhim Mahto and Others
Patna High Court · AIR 1940 Patna 341
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts14 Sept 1939
Ganesh Mahto Vs Bhawan Mahto and Another
Patna High Court · AIR 1940 Patna 151
Limitation Act, 1963 — Article 99