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Patna High Court judgments

53,185 judgments · page 2,397 of 2,660

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High Courts10 Aug 1939

Bishun Singh Vs Palakdhari Singh and Another

Patna High Court · AIR 1939 Patna 592

Bihar Money Lenders Act, 1938 — Section 15, 16
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High Courts10 Aug 1939

Mt. Razia Begam Vs Krishnadeonarayan Mahtha and Others

Patna High Court · AIR 1940 Patna 17

Bihar Money Lenders Act, 1938 — Section 15, 16Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts09 Aug 1939

Ram Ranbijaya Prasad Singh Vs Madho Turha and Others

Patna High Court · AIR 1939 Patna 623

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High Courts09 Aug 1939

Haldher Prasad Singh and Another Vs Natha Singh and Others

Patna High Court · AIR 1940 Patna 3

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts08 Aug 1939

Tejpal Marwari and Others Vs Kedarnath Himatsingka and Others

Patna High Court · AIR 1939 Patna 597

Civil Procedure Code, 1908 (CPC) — Section 104, 104(c)
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High Courts08 Aug 1939

Patna City Municipality Vs Dwarka Prasad Singh and Others

Patna High Court · AIR 1939 Patna 683

Bihar and Orissa Municipal Act, 1922 — Section 172(f), 58, 62
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High Courts08 Aug 1939

Rama Prasad and Another Vs Ram Ran Bijay Prasad Singh

Patna High Court · AIR 1939 Patna 630

Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
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High Courts08 Aug 1939

Agin Singh and Another Vs Bhudeo Singh and Another

Patna High Court · AIR 1940 Patna 515

Bihar Tenancy Act, 1885 — Section 26B, 26N, 49
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High Courts07 Aug 1939

Rani Harsamukhi Dasi Vs Agadhu Mohapatra and Others

Patna High Court · AIR 1940 Patna 180

Cess Act, 1880 — Section 36, 38, 40
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High Courts04 Aug 1939

Ramjan Ali Vs Khawja Meer Ahmed Sethi

Patna High Court · AIR 1940 Patna 6

Limitation Act, 1963 — Section 19
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High Courts04 Aug 1939

Ramdeyal Babu Lal Firm Vs Lakhu Sao

Patna High Court · AIR 1940 Patna 58

Provincial Insolvency Act, 1920 — Section 35, 5
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High Courts03 Aug 1939

Mahesh Singh and Others Vs Gajadhar Singh and Others

Patna High Court · AIR 1940 Patna 5

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182
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High Courts03 Aug 1939

Surja Mohan Thakur and Others Vs Rama Prasad Pandey and Others

Patna High Court · AIR 1940 Patna 37

Bengal Tenancy Act, 1885 — Section 103A, 105Registration Act, 1908 — Section 49
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High Courts03 Aug 1939

Mir Wajid Ali and Another Vs Alidad Khan and Others

Patna High Court · AIR 1940 Patna 45

Transfer of Property Act, 1882 — Section 83
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High Courts31 Jul 1939

Lachman Mahto Vs Shanker Mahton

Patna High Court · AIR 1940 Patna 106

Limitation Act, 1963 — Article 32
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High Courts28 Jul 1939

Umar and Others Vs Mahabir Lal Sahu and Others

Patna High Court · AIR 1940 Patna 59

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
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High Courts26 Jul 1939

Sukhdeo Pandeyh and Another Vs Rameshwar Prasad Agarwala and Others

Patna High Court · AIR 1939 Patna 522

Bengal Tenancy Act, 1885 — Section 22, 22(2)
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High Courts26 Jul 1939

Raja Inderjit Pratab Bahadur Sahi Vs Suraj Narain Chaudhury and Another

Patna High Court · AIR 1940 Patna 21

Bengal Tenancy Act, 1885 — Section 170, 170(1)Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts25 Jul 1939

Lal Tirathnath Sahi Deo and Others Vs Lal Mritunjoya Nath Sahi Deo and Others

Patna High Court · AIR 1940 Patna 153

Chota Nagpur Encumbered Estates Act, 1876 — Section 21B
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High Courts25 Jul 1939

Sachinder Rai and Another Vs Emperor

Patna High Court · AIR 1939 Patna 536

Penal Code, 1860 (IPC) — Section 366, 366A, 376
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