High Courts13 Jan 1939
Mukhan Singh and Others Vs Chandrika Prasad Singh and Others
Patna High Court · AIR 1939 Patna 413
Bihar Tenancy Act, 1885 — Section 155, 178, 179
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,402 of 2,660
High Courts13 Jan 1939
Sah Radha Krishna Vs Mt. Bechni Debi
Patna High Court · AIR 1940 Patna 56
Transfer of Property Act, 1882 — Section 56, 82
High Courts12 Jan 1939
Dulhin Anupa Kuar Vs Babu Kameshwar Nath Varma and Others
Patna High Court · AIR 1939 Patna 415
Transfer of Property Act, 1882 — Section 83, 84
High Courts12 Jan 1939
Radhaballabh Prasad Narain Singh Vs Raghunath Lal and Others
Patna High Court · AIR 1939 Patna 397
Bengal Tenancy Act, 1885 — Article 2 Schedule 3, 60Land Registration Act, 1876 — Section 78
High Courts11 Jan 1939
Mt. Kanizan Vs Mt. Latifan and Others
Patna High Court · AIR 1939 Patna 316
Evidence Act, 1872 — Section 13
High Courts10 Jan 1939
Byomesh Mukharji Vs Madhabji Mepa Maru and Others
Patna High Court · AIR 1939 Patna 421
High Courts09 Jan 1939
Bhupal and Others Vs Abdul Hakim and Others
Patna High Court · AIR 1939 Patna 281
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(9), 147
High Courts06 Jan 1939
Mukteswar Trigunait and Others Vs Satya Charan Srimani
Patna High Court · AIR 1939 Patna 360
Bihar Money Lenders Act, 1938 — Section 11Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3
High Courts06 Jan 1939
Ranchi Zamindari Co. Ltd. Vs Pratab Udainath Sahi Deo and Another
Patna High Court · AIR 1939 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts06 Jan 1939
Sukhraj Rai and Others Vs Prithvi Chand Lal Chaudhuri
Patna High Court · AIR 1939 Patna 203
Usurious Loans Act, 1918 — Section 3
High Courts05 Jan 1939
Rajeshwari Prasad Singh and Others Vs Saheb Singh and Others
Patna High Court · AIR 1939 Patna 198
High Courts04 Jan 1939
Jadu Sahu and Another Vs Chamra Sahu and Others
Patna High Court · AIR 1939 Patna 222
Oaths Act, 1873 — Section 9
High Courts03 Jan 1939
RAJA BAHADUR DHAKESWAR PRASAD NARAYAN SINGH Vs THE COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1939) 7 ITR 260
Civil Procedure Code, 1908 (CPC) — Section 110Income Tax Act, 1961 — Section 10, 12, 66
High Courts23 Dec 1938
Nripendra Nath Chatterji Vs Jugal Prasad Mandal and Others
Patna High Court · AIR 1939 Patna 386
Bihar Tenancy Act, 1885 — Section 180, 52
High Courts22 Dec 1938
Kali Prasad Sinha, Chairman, Buxar Municipality Vs Badri Narain Sahu and Others
Patna High Court · AIR 1939 Patna 236
Bihar and Orissa Municipal Act, 1922 — Section 116, 117
High Courts19 Dec 1938
Akhauri Thakur Prasad and Others Vs Dwarka Singh and Others
Patna High Court · AIR 1939 Patna 303
High Courts19 Dec 1938
Rani Birja Raj Kumari Vs Rani Bishwa Nath Kumari
Patna High Court · AIR 1939 Patna 219
Court Fees Act, 1870 — Section 7(iv)(e)Specific Relief Act, 1877 — Section 42