High Courts14 Jan 1938
Miss G.B. Solano and Others Vs Maharaj Kumari Umeshwari Kuer and Others
Patna High Court · AIR 1938 Patna 216
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,415 of 2,660
High Courts14 Jan 1938
Harbans Prosad Singh Vs Jadunandan Rai and Others
Patna High Court · AIR 1938 Patna 237
High Courts14 Jan 1938
Mt. Alodhan Kuar Vs Naurangi Singh and Others
Patna High Court · AIR 1938 Patna 194
High Courts14 Jan 1938
Nandkishore Lall Vs Chandrika Prasad Singh
Patna High Court · AIR 1938 Patna 462
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2)
High Courts12 Jan 1938
Sukra Uraon Vs Manjhi Lal Biswanath Sahi Deo
Patna High Court · AIR 1938 Patna 464
High Courts12 Jan 1938
Batakrishna Prasad Sukul Vs Apurbo Krishna Mitra
Patna High Court · AIR 1938 Patna 199
High Courts07 Jan 1938
A.N. Bhattacharjee and Another Vs Emperor
Patna High Court · 174 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 427, 76Penal Code, 1860 (IPC) — Section 211
High Courts07 Jan 1938
Matiur Rahman Khan Vs Sonu Lal and Others
Patna High Court · AIR 1938 Patna 195
High Courts07 Jan 1938
Kameshwar Prosad Singh and Others Vs Lalu Mal
Patna High Court · AIR 1938 Patna 513
High Courts07 Jan 1938
A.N. Bhatacharjee and Another Vs Emperor
Patna High Court · AIR 1938 Patna 211
Criminal Procedure Code, 1898 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 211
High Courts06 Jan 1938
Bhagalpur Electric Supply Co. Ltd. Vs Profulla Kumar Ghosal and Others
Patna High Court · AIR 1938 Patna 243
Electricity Act, 1910 — Section 39, 44(c)Penal Code, 1860 (IPC) — Section 379
High Courts06 Jan 1938
Kishore Raman Prasad and Another Vs Hanuman Singh and Another
Patna High Court · AIR 1938 Patna 509
Bihar Tenancy Act, 1885 — Section 29Estates Partition Act, 1897 — Section 81
High Courts06 Jan 1938
Radhamohan Thakur and Others Vs Bipin Behari Mitra and Another
Patna High Court · AIR 1938 Patna 505
Evidence Act, 1872 — Section 92
High Courts05 Jan 1938
Makhan Lal Govindram Vs Bhagwan Singh Mistri and Others Creditors and Another
Patna High Court · AIR 1938 Patna 471
Provincial Insolvency Act, 1920 — Section 50, 50(2), 75
High Courts05 Jan 1938
Sarat Chandra Patnaik Vs Baidyanath Patnaik
Patna High Court · AIR 1939 Patna 162
High Courts04 Jan 1938
Ramasray Prasad Choudhary Vs C.G. Atkins and Others
Patna High Court · AIR 1938 Patna 189
Transfer of Property Act, 1882 — Section 66
High Courts04 Jan 1938
Ram Kinkar Singh and Another Vs Smt. Kamal Basini Devi
Patna High Court · AIR 1938 Patna 451
Civil Procedure Code, 1908 (CPC) — Section 148General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4