High Courts03 Dec 1937
Smt. Urmila Debi Vs Sree Sree Baidyanath Jee and Others
Patna High Court · AIR 1938 Patna 273
Limitation Act, 1963 — Article 48, 10
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,417 of 2,660
High Courts02 Dec 1937
In Re: K, Saran
Patna High Court · AIR 1938 Patna 385
Legal Practitioners Act, 1879 — Section 13(b), 13(f), 14
High Courts02 Dec 1937
Mt. Kunj Kuar Vs Brij Mohan Prasad and Others
Patna High Court · AIR 1938 Patna 573
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Dec 1937
Ajodhya Prasad Singh Vs Ramgulam Sahu and Others
Patna High Court · AIR 1938 Patna 324
Negotiable Instruments Act, 1881 (NI) — Section 44Usurious Loans Act, 1918 — Section 3
High Courts01 Dec 1937
Amrit Narayan Singh Vs Baijnath Pandey and Another
Patna High Court · 174 Ind. Cas. 779
Limitation Act, 1963 — Section 19Usurious Loans Act, 1918 — Section 3
High Courts01 Dec 1937
Ajodhya Prasad Singh and after his Death Raghubans Prasad Singh Vs Ramgulam Sahu and Others and Abdhesh Kumar Singh and Others
Patna High Court · 174 Ind. Cas. 197
Negotiable Instruments Act, 1881 (NI) — Section 44Usurious Loans Act, 1918 — Section 3
High Courts30 Nov 1937
MULCHAND HIRALAL Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1938) 6 ITR 151
High Courts30 Nov 1937
Ganpat Rai Marwari and Others Vs Sukhdeo Ram and Others
Patna High Court · 174 Ind. Cas. 218
High Courts30 Nov 1937
Balmakund Marwari Vs Firm Pirthiraj Ganeshdas and Others
Patna High Court · AIR 1938 Patna 240
High Courts26 Nov 1937
Jugeshwar Singh and Another Vs Rijhan Singh and Others
Patna High Court · AIR 1938 Patna 104
High Courts26 Nov 1937
Ram Lal Jha Another Vs Thakur Das and Another
Patna High Court · AIR 1938 Patna 94
Bihar Tenancy Act, 1885 — Section 171
High Courts26 Nov 1937
Security of State Vs Sital Prasad and Others
Patna High Court · AIR 1938 Patna 266
Land Acquisition Act, 1894 — Section 34
High Courts25 Nov 1937
Lala Mistry Vs Ganesh Mistry and Another
Patna High Court · 174 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 3
High Courts25 Nov 1937
Jagat Mohan Nath Sahi Deo and Another Vs Sheonarain Marwari and Others
Patna High Court · 174 Ind. Cas. 1001
Transfer of Property Act, 1882 — Section 4, 5, 65, 76
High Courts25 Nov 1937
Kunj Behari Chandra and Others Vs Sri Sri Shyam Chand Jiu Thakur and Others
Patna High Court · AIR 1938 Patna 394
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Nov 1937
Qurban Ali Khan Vs G, a Pleader
Patna High Court · AIR 1938 Patna 28
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Land Registration Act, 1876 — Section 55
High Courts24 Nov 1937
Joti Lal Sah Vs Mt. Rameswari Kuer and Others
Patna High Court · AIR 1938 Patna 281
Bengal Land Revenue Sales Act, 1859 — Section 18
High Courts24 Nov 1937
Qurban Ali Khan Vs G, A Pleader
Patna High Court · 172 Ind. Cas. 849
Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 145
High Courts24 Nov 1937
Raghubir Mahto Vs Ramasray Bhagat
Patna High Court · AIR 1939 Patna 347
Negotiable Instruments Act, 1881 (NI) — Section 20