High Courts16 Nov 1937
Mahanth Jaikishun Dass Vs Ram Narain Das
Patna High Court · AIR 1939 Patna 385
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,419 of 2,660
High Courts16 Nov 1937
Ram Ranbijaya Prasad Singh Vs Nagesar Tiwari
Patna High Court · AIR 1938 Patna 395
Limitation Act, 1963 — Article 182, 15Provincial Insolvency Act, 1920 — Section 28(2), 28(7)
High Courts15 Nov 1937
Krishna Kant Prasad and Others Vs Radhey Singh
Patna High Court · AIR 1938 Patna 79
Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1908 — Article 179(2), 182(2)
High Courts15 Nov 1937
Mulchand Hiralal Vs Commissioner of Income Tax
Patna High Court · 174 Ind. Cas. 580
High Courts15 Nov 1937
Sonu Lal Vs Commissioner of Income Tax
Patna High Court · 174 Ind. Cas. 287
Income Tax Act, 1961 — Section 63
High Courts15 Nov 1937
SONU LAL Vs COMMISSIONER OF INCOME TAX, BHIAR AND ORISSA.
Patna High Court · (1938) 6 ITR 94
Income Tax Act, 1961 — Section 63
High Courts12 Nov 1937
Shaikh Tahir Hussain Vs Syed Basirul Haque and Others
Patna High Court · AIR 1938 Patna 444
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 85
High Courts12 Nov 1937
Mahanth Ramlagan Gossain Vs Nandipat Mahton
Patna High Court · AIR 1938 Patna 143
High Courts11 Nov 1937
In Re: A, a Mukhtar
Patna High Court · AIR 1938 Patna 17
Legal Practitioners Act, 1879 — Section 13, 14
High Courts11 Nov 1937
Ramdeni Pathak and Another Vs Emperor
Patna High Court · AIR 1938 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 211
High Courts11 Nov 1937
In Re: A., A Mukhtar
Patna High Court · 172 Ind. Cas. 877
Legal Practitioners Act, 1879 — Section 13, 14
High Courts11 Nov 1937
Sukhoo Sao and Another Vs Sita Ram Hajjam and Others
Patna High Court · 172 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 174
High Courts11 Nov 1937
In Re: Khetramoni Debya
Patna High Court · AIR 1938 Patna 33
Stamp Act, 1899 — Article 55 Schedule 1, 60(1)
High Courts10 Nov 1937
Kali Prasad Sahu and Others Vs Mt. Bibi Aziz Fatma and Others
Patna High Court · AIR 1938 Patna 149
High Courts10 Nov 1937
Kali Prasad Sahu and Others Vs Musammat Bibi Aziz Fatma and Others
Patna High Court · 174 Ind. Cas. 397
High Courts09 Nov 1937
Suraj Prasad Vs Mt. Lukher Kuer and Others
Patna High Court · AIR 1939 Patna 117
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts09 Nov 1937
Firm Surajmal Badri Das of Daulat Khan Vs Firm Manbodh Bhagat Lall Chand Ram
Patna High Court · AIR 1938 Patna 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts09 Nov 1937
Firm Surajmal-Badri Das of Daulat Khan Vs Firm Manbodh-Bhagat Lall Chand Ram
Patna High Court · 174 Ind. Cas. 1007
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Nov 1937
Nanhe Shah Vs Abdul Hasan
Patna High Court · AIR 1938 Patna 137
Mussalman Wakf Act, 1923 — Section 3, 3(1)